High Courts21 Jul 2016Allowed
Ajit Kumar Mistry Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 177
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 29 of 82
High Courts21 Jul 2016Dismissed
Arjun Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 344 : (2016) 4 JLJR 554
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Disposed Off
Rama Shankar Roy Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 166 : (2017) 1 JBCJ 426 : (2017) 1 JCR 420 : (2016) 4 JLJR 238
Constitution of India, 1950 - Article 226
High Courts21 Jul 2016Allowed
Arbind Hembrom @ Arvind Hembrom Jharkhand Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 465
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Disposed off
Ganesh Prasad Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 348
Constitution of India, 1950 - Article 226
High Courts20 Jul 2016Disposed Off
Nishikant @ Nishikant Dubey Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 200
High Courts20 Jul 2016Allowed
Shree Ram Metalik Vs State of Jharkhand
Jharkhand High Court · (2017) 170 AIC 326 : (2016) 4 JCR 480
Constitution of India, 1950 — Article 226
High Courts20 Jul 2016Dismissed
M/s. Mecon Limited, through its General Manager Sri A. Ghosh @ Arbindo Ghosh having its office at PO and PS - Doranda, District Ranchi - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 ECrC 270
Criminal Procedure Code, 1973 (CrPC) - Section 482Industrial Disputes Act, 1947 - Section 25(9)
High Courts20 Jul 2016Dismissed
Ramanuj Tiwary Vs Rabindar Tiwary
Jharkhand High Court · (2017) 171 AIC 311 : (2016) 4 AIRJharR 740 : (2017) 1 CivilLJ 753 : (2016) 4 JCR 759
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1
High Courts20 Jul 2016Dismissed
Shanti Devi, D/o Late Ramdhyan Ojha, R/o Jago Niwas Gali, P.T Chowk Matwari, P.O, P.S. and Dist-Hazaribagh - Petitioner @HASH The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 445 : (2016) 4 JLJR 346
High Courts20 Jul 2016Disposed Off
Poly Chem Udyog, a Proprietorship Firm, District Saraikela Kharswan - Petitioner @HASH Adityapur
Jharkhand High Court · (2017) 2 AIRJharR 99 : (2016) 4 JBCJ 442 : (2016) 4 JLJR 122
High Courts19 Jul 2016Disposed Off
Laso Manjhi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 192
Land Acquisition Act, 1894 - Section 12(2)
High Courts19 Jul 2016Disposed Off
Chunar Devi Vs M/s. Central Coalfields Limited
Jharkhand High Court · (2016) 4 JCR 538
High Courts19 Jul 2016Disposed Off
Katrina Tirkey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 429
Constitution of India, 1950 — Article 226
High Courts19 Jul 2016Disposed Off
M/s Greyhound Engineers (India) Pvt. Ltd. Vs State of Jharkhand
Jharkhand High Court · (2017) AIR(Jharkhand) 62 : (2017) 2 AIRJharR 128 : (2017) 1 JBCJ 140 : (2016) 4 JLJR 654
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Allowed
Rajeshwari Sharma (Jangir) Vs Durga Devi Jangir
Jharkhand High Court · (2017) 171 AIC 329 : (2017) 1 AIRJharR 366 : (2017) 1 CivilLJ 785 : (2016) 4 JBCJ 80 : (2016) 4 JCR 545 : (2016) 4 JLJR 332
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts19 Jul 2016Disposed Off
Kamleshwar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 690 : (2016) 4 JBCJ 196 : (2017) 1 JCR 359 : (2016) 4 JLJR 275
High Courts19 Jul 2016Dismissed
Gulu @ Gul Mohd. Mian Vs State of Jharkhand
Jharkhand High Court · (2017) 171 AIC 319 : (2017) 1 AIRJharR 145 : (2016) 4 JCR 542
Land Acquisition Act, 1894 - Section 18
High Courts19 Jul 2016Dismissed
Abdul Manan Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 540
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Disposed Off
Tripurari Shankar Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 632 : (2016) 3 JBCJ 484 : (2016) 4 JCR 483