High Courts19 Jul 2016Allowed
Anant Kumar Pandey Vs Md. Athar Hussain
Jharkhand High Court · (2016) 3 JBCJ 494
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 30 of 82
High Courts18 Jul 2016Disposed Off
Melani Minz Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 695
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed off
P.S. Natrajan Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 223 : (2017) 1 ECrC 269
Criminal Procedure Code, 1973 (CrPC) - Section 294, Section 311
High Courts18 Jul 2016Disposed Off
Nilisha Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 88 : (2017) 1 JCR 212
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Sister Erma Baxla D/o Late Jushef Baxia, resident of village-Kating, P.O. Tango, P.S. Gumla, Dist-Gumla, Jharkhand - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 598
High Courts18 Jul 2016Dismissed
Baldeo Prasad Das Vs Bharat Coking Coal Limited
Jharkhand High Court · (2016) 4 JCR 660 : (2016) LabLR 1147 : (2016) 3 LLJ 732
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Dismissed
Narendra Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 352 : (2017) 1 JCR 653
High Courts18 Jul 2016Disposed Off
Kiran Kujur, wife of Prasanto Minz, Resident of Ranikhatanga, Itki, P.O. and P.S. Itki, Dist-Ranchi, Jharkhand - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 452
High Courts18 Jul 2016Disposed Off
Ajay Kumar Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 138 : (2016) 4 JBCJ 221 : (2017) 1 JCR 554 : (2016) 4 JLJR 241
Central Industrial Security Force Rules, 2001 — Rule 34(iv)
High Courts18 Jul 2016Disposed Off
Dr. Amresh Narayan Sinha Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 216 : (2017) 1 JCR 352 : (2016) 4 JLJR 384
Jharkhand Service Code, 2001 — Rule 97
High Courts18 Jul 2016Disposed Off
Ratindra Nath Chakarwarti Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 143
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Ashraf Ali Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 145 : (2016) 4 JCR 808 : (2016) 4 JLJR 440
High Courts18 Jul 2016Disposed Off
Madhulika Bakhla Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 690
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Dr. Sheo Jag Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 214
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Dismissed
Rajshree Palli Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 546 : (2017) 1 JCR 235
Constitution of India, 1950 - Article 226
High Courts18 Jul 2016Disposed Off
Adarsh Credit Co-operative Society Limited Vs Union of India
Jharkhand High Court · (2017) 1 JCR 185
Banking Regulation Act, 1949 - Section 5(6)
High Courts15 Jul 2016Disposed Off
HDFC Bank Limited Vs M/s. Everest Electrical and Engineering Company Pvt. Limited
Jharkhand High Court · (2017) 1 AIRJharR 137 : (2017) 1 JBCJ 113 : (2016) 4 JCR 666
High Courts15 Jul 2016Allowed
Rabindra Nath, son of Late Krishnadeo Pandit, resident of Saket Vihar, Barmashia, P.O., P.S. and District Deoghar [Civil Review No. 26 of 2013] - Petitioner @HASH The State of Jharkhand - Opposite Party
Jharkhand High Court · (2016) 4 JBCJ 384 : (2016) 4 JLJR 680
High Courts15 Jul 2016Allowed
Bhandari Dinesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 594 : (2017) 1 JBCJ 581
Bihar Finance Act, 1981 - Section 31(2a)Penal Code, 1860 (IPC) - Section 420, Section 468, Section 471
High Courts14 Jul 2016Allowed
Suresh Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 113
Constitution of India, 1950 - Article 226