High Courts29 Jun 2016Allowed
Ram Narayan Sah Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 763
Constitution of India, 1950 - Article 14, Article 16, Article 300A
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Jharkhand High Court judgments, 2016
1,629 judgments · page 33 of 82
High Courts29 Jun 2016Disposed Off
Deo Kumar Sahu Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 590
High Courts29 Jun 2016Dismissed
Kedar Agarwal @ Kedar Mal Agrawal Vs State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 308 : (2016) 3 JBCJ 477
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jun 2016Allowed
Prabhu Dayal Agrawal Vs Commissioner of Income Tax
Jharkhand High Court · (2016) 4 AIRJharR 753 : (2017) 1 JBCJ 86 : (2017) 1 JCR 167
Income Tax Act, 1961 - Section 143, Section 60
High Courts28 Jun 2016Dismissed
Bilkan Topno Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 782 : (2016) 4 JCR 268
Constitution of India, 1950 — Article 226
High Courts28 Jun 2016Dismissed
State Bank of India Vs Anil Kumar Mishra
Jharkhand High Court · (2016) 3 AIRJharR 489 : (2016) 3 JBCJ 531 : (2016) 4 JCR 318 : (2016) 3 JLJR 678
High Courts28 Jun 2016Disposed Off
Pramila Pandit @ Pramila Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 835 : (2016) 3 JBCJ 545 : (2016) 4 JCR 589 : (2016) 4 JCR 270 : (2016) 3 JLJR 556
High Courts28 Jun 2016Dismissed
Manju Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 1 FFLT 23
Constitution of India, 1950 — Article 226
High Courts28 Jun 2016Disposed Off
Niranjan Lal Agrawal Vs Bharat Coking Coal Ltd.
Jharkhand High Court · (2016) 4 AIRJharR 570 : (2016) 4 JBCJ 503 : (2016) 4 JCR 301 : (2016) 3 JLJR 602
Constitution of India, 1950 — Article 226
High Courts28 Jun 2016Dismissed
Ambika Singh Patel Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 204 : (2016) 4 JBCJ 224 : (2016) 4 JCR 298 : (2016) 3 JLJR 586
High Courts27 Jun 2016Dismissed
Franklin Baxla Vs Union of India
Jharkhand High Court · (2017) 1 AIRJharR 721 : (2017) 1 JCR 610
Constitution of India, 1950 - Article 226
High Courts27 Jun 2016Dismissed
Ramadhar Singh Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 220
High Courts27 Jun 2016Dismissed
Munshi Mahto @ Munshi Kumar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2016) 166 AIC 296 : (2017) 2 AIRJharR 436 : (2016) 4 ECrC 312 : (2016) 4 JBCJ 235 : (2016) 3 JLJR 606
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 2016Dismissed
M/s Jamshed Iron and Steel Private Ltd. Vs Union of India
Jharkhand High Court · (2016) 3 AIRJharR 456 : (2016) 4 BC 671 : (2017) 1 DRTC 408 : (2017) 1 JBCJ 173
High Courts27 Jun 2016Dismissed
Kala Nayak Vs Central Coalfields Ltd.
Jharkhand High Court · (2017) 1 JBCJ 115 : (2016) 3 JLJR 574
High Courts27 Jun 2016Allowed
Abhay Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 760 : (2016) 3 JBCJ 506 : (2017) 1 JCR 222 : (2016) 3 JLJR 576
Constitution of India, 1950 — Article 311
High Courts27 Jun 2016Dismissed
Anil Kumar Choudhary, son of late Manoj Mohan Choudhary, resident of near Sarkari Kuan, Manaitanr, P.O. and P.S. - Dhanbad, District Dhanbad - Petitioner @HASH The Union of India through the Secretary, Ministry of Human Resources Development (Department o
Jharkhand High Court · (2017) 1 AIRJharR 58 : (2016) 4 JBCJ 574 : (2017) 1 JCR 493 : (2016) 4 JLJR 629
Jharkhand State Universities Act, 2000 - Section 67(a)
High Courts27 Jun 2016Allowed
Steel Authority of India Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2017) AIR(Jharkhand) 64 : (2017) 2 AIRJharR 234 : (2017) 7 FLT 262 : (2016) 4 JCR 668 : (2016) 4 JLJR 697
Mines and Minerals (Development and Regulation) Act, 1957 - Section 13, Section 8(3)
High Courts27 Jun 2016Dismissed
State of Jharkhand, through its Chief Secretary having office at Jharkhand Mantralaya, Project Bhawan, HEC Township, Dhurwa, P.O. and P.S. - Dhurwa, District - Ranchi - Appellant @HASH Steel Authority of India Limited, through the General Manager (Liason)
Jharkhand High Court · (2017) AIR(Jharkhand) 13 : (2016) 4 AIRJharR 597 : (2016) 4 JBCJ 587
High Courts24 Jun 2016Dismissed
M/s Philips India Ltd. Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 554 : (2016) 3 JLJR 594
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 287, 304A