High Courts20 Jun 2016Dismissed
Shankar Ram Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 204
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 35 of 82
High Courts20 Jun 2016Allowed
Sri K.N. Singh Vs Union of India
Jharkhand High Court · (2016) 3 JLJR 258
Constitution of India, 1950 - Article 226
High Courts20 Jun 2016Disposed Off
Smt. Purni Debi Vs Central Coalfields Ltd.
Jharkhand High Court · (2016) 3 JBCJ 253 : (2017) 1 JCR 209 : (2016) 3 JLJR 244
High Courts20 Jun 2016Allowed
Sudhir Kumar Mishra Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 809 : (2016) 4 JCR 789
High Courts20 Jun 2016Dismissed
Manu Thakur Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 191 : (2016) 3 JLJR 579
Constitution of India, 1950 - Article 12, Article 226
High Courts17 Jun 2016Disposed Off
Dipak Kumar Yadav Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 197 : (2016) 3 LLJ 386
High Courts17 Jun 2016Disposed Off
Priyanka Sarkhel Vs Baban Sarkhel
Jharkhand High Court · (2017) 1 CivilLJ 823 : (2016) 3 JBCJ 202 : (2016) 4 JCR 565 : (2016) 3 JLJR 203
Hindu Marriage Act, 1955 - Section 9
High Courts17 Jun 2016Disposed Off
Court On It Own Motion Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 814 : (2016) 3 JLJR 610
Constitution of India, 1950 — Article 226
High Courts17 Jun 2016Dismissed
Usha Kumari Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 825 : (2016) 4 JCR 581 : (2016) 3 LLJ 304
Constitution of India, 1950 - Article 226
High Courts17 Jun 2016Dismissed
Shamsuddin Mian Vs State of Bihar (Now Jharkhand)
Jharkhand High Court · (2017) 172 AIC 375 : (2017) 1 JCR 207
Civil Procedure Code, 1908 (CPC) - Section 100, Section 80Forest Act, 1927 - Section 29, Section 30, Section 31
High Courts16 Jun 2016Dismissed
State of Jharkhand Vs Suman Kumar Kapri
Jharkhand High Court · (2016) 4 JCR 594
High Courts16 Jun 2016Dismissed
Jainath Mahto Vs State of Bihar
Jharkhand High Court · (2016) 4 AIRJharR 848 : (2017) 1 JCR 190 : (2016) 4 JCR 687
High Courts16 Jun 2016Dismissed
Rajeshwari Devi Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 510 : (2017) 1 JCR 193
High Courts16 Jun 2016Disposed Off
Bhushan Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 132
Criminal Procedure Code, 1973 (CrPC) — Section 437Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts15 Jun 2016Disposed Off
Gurjant Singh Vs Union of India
Jharkhand High Court · (2016) 4 AIRJharR 719 : (2016) 4 JBCJ 218 : (2017) 1 JCR 216
High Courts15 Jun 2016Dismissed
Rita Dutta wife of Sri Prasanta Kumar Dutta - Petitioner @HASH The State of Jharkhand (In both the Case)
Jharkhand High Court · (2016) 4 AIRJharR 359 : (2017) 1 JBCJ 76 : (2017) 1 JCR 178 : (2016) 4 JLJR 436
Constitution of India, 1950 - Article 16, Article 226
High Courts15 Jun 2016Disposed Off
Murli Manohar Sah Vs Branch Manager, UCO Bank, Deoghar
Jharkhand High Court · (2016) 4 AIRJharR 851
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13
High Courts15 Jun 2016Disposed Off
Court on its Own Motion Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 372 : (2016) 3 JLJR 143
High Courts14 Jun 2016Allowed
Onkar Prasad son of Sri Lalu Sao, resident of Main Road, Kuru, P.O. and P.S.-Kuru, District-Lohardaga, Jharkhand - Petitioner/Appellant @HASH The Union of India, represented through Secretary to the Govt. of India, Ministry of Petroleum and Natural Gas, P
Jharkhand High Court · (2016) 4 AIRJharR 338 : (2017) 1 JCR 148
Essential Commodities Act, 1955 - Section 3
High Courts14 Jun 2016Dismissed
Sonali Lal, W/o Kuldip Lal, R/o Vill. Ghato Bagicha, P.O.+P.S.-Gumla, Dist.-Gumla - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 155 : (2016) 4 JCR 29 : (2016) 3 JLJR 179