High Courts14 Jun 2016Disposed Off
Ravi Kumar Lala @ Ravi Lala Vs Bharat Coking Coal Limited
Jharkhand High Court · (2016) 3 JBCJ 252
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 36 of 82
High Courts14 Jun 2016Disposed Off
Birendra Kumar Jaiswal Vs State of Jharkhand
Jharkhand High Court · (2017) 171 AIC 323 : (2016) 3 JBCJ 267 : (2016) 4 JCR 575 : (2016) 3 JLJR 181
High Courts14 Jun 2016Disposed Off
Baijnath Manjhi Vs Central Coal Fields Limited
Jharkhand High Court · (2016) 3 JBCJ 251
High Courts14 Jun 2016Disposed Off
M/s Golden Ceramic Works Private Limited Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 239 : (2016) 3 JLJR 347
Bihar Public Land Encroachment Act, 1956 - Section 3Constitution of India, 1950 - Article 226
High Courts14 Jun 2016Disposed Off
Jai Prakash Thakur Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 236 : (2016) 4 JCR 30 : (2016) 3 JLJR 194
Bihar Trade Articles (Licences Unification) Order, 1984 - Clause 11Constitution of India, 1950 - Article 226Essential Commodities Act, 1955 - Section 7
High Courts14 Jun 2016Allowed
Vishwanath Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2016) ACD 734
High Courts13 Jun 2016Disposed Off
Arjun Sharma Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 237 : (2016) 4 JCR 583
Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Disposed Off
Bijaya Pradhan Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 249 : (2016) 4 JCR 596
Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Disposed Off
Sarswati Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JCR 557 : (2016) 3 JLJR 146
Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Allowed
Jamshedpur Dairy Vs Income Tax Appellate Tribunal
Jharkhand High Court · (2017) 1 JCR 556
High Courts13 Jun 2016Disposed Off
Pamposh Refractory & Ceramic Works Maithan Vs Steel Authority of India Limited (Bokaro Steel Plant)
Jharkhand High Court · (2017) 173 AIC 774 : (2016) 3 JBCJ 248 : (2017) 1 JCR 563
Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Dismissed
Sohwa Devi Vs Central Coalfield Ltd.
Jharkhand High Court · (2016) 151 FLR 161 : (2017) 1 JCR 559 : (2016) 3 LLJ 370
Constitution of India, 1950 - Article 226
High Courts13 Jun 2016Partly Allowed
Smt. Sabita Singh, Vs Arvind Mohan Singh
Jharkhand High Court · (2017) 1 JCR 561
Hindu Marriage Act, 1955 - Section 13(1)
High Courts13 Jun 2016Disposed Off
Euphracia Minj Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 489
High Courts03 Jun 2016Disposed Off
Dev Sagar Gope Vs State of Jharkhand & Ors.
Jharkhand High Court · (2016) 3 AIRJharR 91
Constitution of India, 1950 - Article 226Specific Relief Act, 1963 - Section 37, 38
High Courts02 Jun 2016Dismissed
Rajesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2016) 3 AIRJharR 89
Criminal Procedure Code, 1973 (CrPC) - Section 437Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 34, 498A
High Courts02 Jun 2016Disposed Off
Basudeo Mandal Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 3 AIRJharR 90
Constitution of India, 1950 - Article 226
High Courts01 Jun 2016Disposed Off
M/s U & M Enterprises Vs State of Jharkhand & Ors.
Jharkhand High Court · (2016) 3 AIRJharR 88
Constitution of India, 1950 - Article 14, 226
High Courts30 May 2016Disposed Off
Al-Iqra Teachers' Training College, Bario Vs Vinoba Bhave University, Hazaribagh
Jharkhand High Court · (2016) 4 JCR 312
Constitution of India, 1950 — Article 226
High Courts27 May 2016Allowed
Ashraf Ansari Vs State of Jharkhand
Jharkhand High Court · (2016) 4 ECrC 434 : (2016) 3 JBCJ 569
Criminal Procedure Code, 1973 (CrPC) — Section 389