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Jharkhand High Court judgments, 2016

1,870 judgments · page 11 of 94

High Courts10 Nov 2016Allowed

Md. Abdul Wahab Vs Ashok Kumar Singh

Jharkhand High Court · (2017) 2 AIRJharR 210 : (2017) 1 JBCJ 341 : (2017) 2 JCR 489 : (2017) 1 JLJR 66

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 100Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000 - Section 11(i)(d), Section 11(i)(e)
High Courts10 Nov 2016Allowed

Allahabad Bank Vs Shri Naveen Kumar

Jharkhand High Court · (2017) 2 JCR 486

Constitution of India, 1950 - Article 226Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 - Section 59
High Courts09 Nov 2016Dismissed

Hamid Ansari Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 22 : (2017) 2 JCR 687 : (2017) 1 JCR 446 : (2016) 4 JLJR 727

Constitution of India, 1950 - Article 226Jharkhand Trade Articles (Licences Unification) Order, 1984 - Clause 11, Clause 28
High Courts08 Nov 2016Disposed Off

Dinesh Chandra Gupta Vs Shrestha Gupta

Jharkhand High Court · (2017) 1 AIRJharR 780 : (2017) 1 JBCJ 380 : (2016) 4 JLJR 608

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226