COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,870 judgments · page 10 of 94

High Courts16 Nov 2016Dismissed

M/s R.D.S. Bricks Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 485 : (2017) 7 FLT 187 : (2017) 1 JBCJ 10 : (2017) 1 JCR 433 : (2016) 4 JLJR 704

Environment (Protection) Act, 1986 - Section 3National Greens Tribunal Act, 2010 - Section 14, Section 29, Section 30, Section 38(5)

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High Courts16 Nov 2016Allowed

Subhash Prasad Sinha Vs The Jharkhand State Agricultural Marketing Board

Jharkhand High Court · (2017) 2 JBCJ 204

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High Courts16 Nov 2016Disposed Off

Jasmati Devi Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 34

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High Courts16 Nov 2016Dismissed

Union of India Vs P.K. Chakraborty

Jharkhand High Court · (2017) 1 JLJR 638

Constitution of India, 1950 - Article 226, Article 311

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High Courts16 Nov 2016Disposed Off

Kishun Oraon @ Kishnu Oraon Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 190

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High Courts16 Nov 2016Disposed Off

M/s Blue Star Melleable Pvt. Ltd. Vs Jharkhand Urja Vikash Nigam Limited

Jharkhand High Court · (2017) 2 AIRJharR 109

Electricity Act, 2003 - Section 126Electricity Regulations, 2015 - Regulation 11.9

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High Courts16 Nov 2016Dismissed

Rupam Vinita Runda Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 191 : (2017) 1 JLJR 264

Jharkhand Primary Schools Appointment Rules, 2002 - Rule 4

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High Courts16 Nov 2016Allowed

Indra Kumar Sinha Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 573 : (2017) 1 JLJR 266

Jharkhand Pension Rules, 2000 - Rule 43(b)

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High Courts16 Nov 2016Dismissed

Ahilya Devi Vs Smt. Sabo Debi

Jharkhand High Court · (2017) 1 AIRJharR 368 : (2017) 1 JBCJ 567 : (2017) 2 JCR 5

Succession Act, 1925 - Section 372

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High Courts16 Nov 2016Dismissed

Daniel Nag Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 54

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High Courts11 Nov 2016Disposed Off

Abani Mandal - Petitioner @HASH State of Jharkhand

Jharkhand High Court · (2016) 4 JBCJ 638 : (2017) 2 JCR 481

Chotanagpur Tenancy Act, 1908 - Section 71-A

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High Courts11 Nov 2016Allowed

Shasticharan Mahato Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 477

Constitution of India, 1950 - Article 226

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High Courts11 Nov 2016Disposed Off

Kaushalya Infrastructure Development Corporation Ltd. Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 38 : (2017) 2 JCR 423

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1Contract Act, 1872 - Section 126

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High Courts11 Nov 2016Disposed Off

Aditya Kumar Mishra Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 439

Bihar State Employees (House Rent Allowance) Rules, 1980 - Rule 2(b), Rule 5, Rule 6, Rule 9

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High Courts11 Nov 2016Disposed Off

Karma Minz Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 462

Contempt of Courts Act, 1971 - Section 12

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High Courts11 Nov 2016Dismissed

Kishori Prasad Ray Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 536 : (2017) 2 JLJR 86

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High Courts11 Nov 2016Allowed

Sajit Kumar Lakra Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 56 : (2017) 1 JCR 471

Constitution of India, 1950 - Article 226

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High Courts11 Nov 2016Dismissed

Mathura Prasad Bouri Vs M/s Bharat Coking Coal Limited

Jharkhand High Court · (2017) 2 AIRJharR 708 : (2017) 1 JCR 448

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High Courts10 Nov 2016Allowed

Sapan Kumar Shit Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JBCJ 703 : (2017) 1 JCR 475 : (2017) 1 JLJR 188

Constitution of India, 1950 - Article 226

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High Courts10 Nov 2016Dismissed

Chunni Lal Hembram Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 485

Constitution of India, 1950 - Article 226

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