High Courts18 Nov 2016Disposed Off
Most. Mahadevi Devi Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 37
Constitution of India, 1950 - Article 14, Article 16
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 9 of 94
High Courts18 Nov 2016Disposed Off
M/s. Shree Balaji Metalik Vs State of Jharkhand
Jharkhand High Court · (2017) 7 FLT 184
Air (Prevention and control of Pollution) Act, 1981 - Section 38, Section 41Constitution of India, 1950 - Article 226Jharkhand Minerals Dealers Rules, 2007 - Rule 7, Rule 8, Rule 9
High Courts18 Nov 2016Allowed
Mrs. John Maria Vs M/s Central Coal Field Ltd.
Jharkhand High Court · (2017) 2 JBCJ 39 : (2017) 1 JLJR 201
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Disposed Off
Tilok Tama Devi @ Tilotoma Devi @ Rita Devi Vs M/s Bharat Coking Coal Limited
Jharkhand High Court · (2017) 2 AIRJharR 118 : (2017) 2 JBCJ 186
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Dismissed
Kumar Priya Raj Vs The Steel Authority of India Limited
Jharkhand High Court · (2017) 2 AIRJharR 562 : (2017) 1 JBCJ 676 : (2017) 1 JLJR 343 : (2017) 1 LLJ 429
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Disposed Off
Nago Mahli Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 792 : (2017) 2 JBCJ 50
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Anil Kumar Sinha - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 200 : (2017) 1 CLR 519 : (2016) 4 JBCJ 645 : (2017) 1 JCR 423 : (2016) 4 JLJR 699
High Courts17 Nov 2016Dismissed
Dilip Khalkho Vs Union of India
Jharkhand High Court · (2017) 1 JBCJ 49 : (2017) 1 JCR 428 : (2017) 1 JLJR 48
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Disposed Off
Francis Xavier Ekka Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 544
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Prof. (Dr.) Arun Kumar Sinha Vs Jharkhand Public Service Commission
Jharkhand High Court · (2017) 2 JBCJ 53 : (2017) 1 JCR 431
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Randhir Kumar Singh Vs Eastern Coalfields Limited
Jharkhand High Court · (2017) 2 AIRJharR 125 : (2017) 1 JBCJ 700 : (2017) 2 JCR 563
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Kunal @ Kunal Kumar Mahto Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 561 : (2017) CriLJ 3011 : (2017) 1 ECrC 664 : (2017) 1 JCR 732
Criminal Procedure Code, 1973 (CrPC) - Section 227Information Technology Act, 2000 - Section 66DPenal Code, 1860 (IPC) - Section 306
High Courts17 Nov 2016Dismissed
Nagesh Kumar Pathak Vs Krishna Pathak
Jharkhand High Court · (2017) 2 AIRJharR 817 : (2017) 1 JBCJ 586 : (2017) 1 JCR 443 : (2017) 1 JLJR 272
Guardians And Wards Act, 1890 - Section 17, Section 8
High Courts17 Nov 2016Disposed Off
Sahdeo Mehra Vs Union of India through C.B.I
Jharkhand High Court · (2017) 1 AIRJharR 166 : (2017) 1 ECrC 572
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 420Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts17 Nov 2016Allowed
Kinu Munda Vs The State of Jharkhand
Jharkhand High Court · (2017) 173 AIC 357 : (2017) 1 ECrC 564 : (2017) 1 JBCJ 329 : (2017) 1 JCR 678 : (2017) 2 JLJR 130
Penal Code, 1860 (IPC) - Section 302
High Courts17 Nov 2016Disposed Off
Sudhir Kumar Saha Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 19
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Disposed Off
Beronica Sanga Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 569
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Disposed Off
Minakshi Mallick Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 547
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Dismissed
Biraj Kujur Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 60
High Courts17 Nov 2016Dismissed
Sheo Narayan Ram Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 823 : (2017) 2 JBCJ 156 : (2017) 2 JLJR 369