High Courts22 Nov 2016Dismissed
Pramod Kumar Nayak Vs Jharkhand Urja Vikas Nigam Limited
Jharkhand High Court · (2017) 1 JLJR 70
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 8 of 94
High Courts22 Nov 2016Dismissed
Gobardhan Sahu Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 9 : (2017) 1 JLJR 38
Constitution of India, 1950 - Article 226
High Courts22 Nov 2016Disposed Off
Vidyawati Devi Vs Dhananjay Kumar Pandey
Jharkhand High Court · (2017) 1 JBCJ 7 : (2017) 2 JCR 572 : (2017) 1 JLJR 41
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts22 Nov 2016Dismissed
Ram Kisku Vs Raiyan
Jharkhand High Court · (2017) 2 AIRJharR 116 : (2017) 1 JBCJ 556 : (2017) 2 JCR 555 : (2017) 1 JLJR 53
High Courts22 Nov 2016Dismissed
Sudin Yadav Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 31
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Allowed
Rajwinder Kaor Vs Union of India
Jharkhand High Court · (2017) 2 AIRJharR 811 : (2017) 1 JBCJ 219 : (2017) 2 JCR 557 : (2017) 1 JLJR 633
Railways Act, 1989 - Section 123 (c), Section 124A
High Courts21 Nov 2016Dismissed
Sunil Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 198 : (2017) 1 JLJR 206
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Allowed
S.M. Jain @ Shetan Mal Jain Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 458
Income Tax Act, 1961 - Section 276B, Section 278BPenal Code, 1860 (IPC) - Section 34, Section 409
High Courts21 Nov 2016Allowed
Babu Pillay Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 795 : (2017) 1 Crimes 534 : (2017) 1 ECrC 460 : (2017) 1 JBCJ 315 : (2017) 1 JLJR 130
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts21 Nov 2016Dismissed
Pradeep Kumar Pandey Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 184
High Courts21 Nov 2016Dismissed
Vijay Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 130 : (2017) 1 JBCJ 5 : (2017) 1 JLJR 39
Chotanagpur Tenancy Act, 1908 - Section 83(2), Section 84(2)Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Disposed Off
Santosh Kumar Vs The State of Bihar
Jharkhand High Court · (2017) 2 AIRJharR 103 : (2017) 1 ECrC 455 : (2017) 1 JBCJ 377 : (2017) 1 JLJR 303
Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts21 Nov 2016Dismissed
Vinod Kumar Vs Union of India
Jharkhand High Court · (2017) 2 JBCJ 51
High Courts21 Nov 2016Allowed
Prof. Md. Zainul Haque Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 682 : (2017) 2 JCR 560
Constitution of India, 1950 - Article 226
High Courts21 Nov 2016Dismissed
Dheeraj Kumar @ Dhiraj Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 742 : (2017) 2 ECrC 726
Criminal Procedure Code, 1973 (CrPC) - Section 438
High Courts19 Nov 2016Dismissed
Krishna Gupta Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 145 : (2017) 1 ECrC 353 : (2017) 1 JLJR 414
Penal Code, 1860 (IPC) - Section 395
High Courts19 Nov 2016Allowed
Basudeo Pd. Yadav - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 364 : (2016) 4 JBCJ 650
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 120B, Section 364A
High Courts19 Nov 2016Allowed
Baleshwar Yadav - Appellant @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 ECrC 358 : (2016) 4 JBCJ 639
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 120B, Section 364A
High Courts19 Nov 2016Dismissed
Manaur Azad Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 323 : (2017) 1 ECrC 348
Penal Code, 1860 (IPC) - Section 395, Section 397
High Courts18 Nov 2016Allowed
Rekha Kumari Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 151 : (2017) 2 JBCJ 197