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Jharkhand High Court judgments, 2016

1,870 judgments · page 6 of 94

High Courts28 Nov 2016Disposed Off

Tarun Kumar Vs Smt. Jagriti Devi

Jharkhand High Court · (2017) 2 AIRJharR 736 : (2017) 1 JBCJ 579 : (2017) 2 JCR 614

Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b), Section 13(1A)(ii)
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High Courts24 Nov 2016Dismissed

State of Jharkhand Vs Binod Singh

Jharkhand High Court · (2017) 1 AIRJharR 828 : (2017) 1 ECrC 461 : (2017) 1 JBCJ 1 : (2017) 1 JLJR 8

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 148, Section 149, Section 149, Section 366, Section 376, Section 396
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High Courts24 Nov 2016Dismissed

Surendra Yadav Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 655 : (2017) 1 JBCJ 404 : (2017) 1 JCR 686

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376(C), Section 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, Section 4
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High Courts24 Nov 2016Dismissed

Shri Devdas Barua Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 776 : (2017) 1 ECrC 657 : (2017) 1 JBCJ 561 : (2017) 1 JCR 690 : (2017) 1 JLJR 197

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, Section 304(A), Section 337, Section 338
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High Courts24 Nov 2016Dismissed

Most. Saraswati Kuer Vs Krishna Prasad

Jharkhand High Court · (2017) 1 AIRJharR 342 : (2017) 1 JBCJ 569 : (2017) 2 JCR 542 : (2017) 1 JLJR 262

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 10A, Order 21 Rule 4, Order 21 Rule 9
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