High Courts30 Nov 2016Allowed
Prabir Kumar Roy Vs Manushree Roy
Jharkhand High Court · (2017) 2 AIRJharR 153 : (2017) 2 JCR 562 : (2017) 1 JLJR 630
Hindu Marriage Act, 1955 - Section 13(1-A)(ii)
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 5 of 94
High Courts30 Nov 2016Disposed Off
Pramod Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 784
Constitution of India, 1950 - Article 14, Article 226, Article 311
High Courts30 Nov 2016Allowed
Ram Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 447 : (2017) 2 JCR 367 : (2017) 1 JLJR 150
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Allowed
Suresh Nag Vs State of Bihar
Jharkhand High Court · (2017) 170 AIC 760 : (2017) 2 AIRJharR 774 : (2017) 2 ECrC 694 : (2017) 1 JBCJ 353 : (2017) 1 JLJR 631
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts30 Nov 2016Dismissed
Krishnadeo Prasad Sahu Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 216 : (2017) 2 JCR 609 : (2017) 1 JLJR 58
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Disposed Off
Dwarika Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 189 : (2017) 2 JLJR 335 : (2017) LIC 1889
Constitution of India, 1950 - Article 309, Article 311
High Courts30 Nov 2016Dismissed
Vijay Prasad Vs Union of India
Jharkhand High Court · (2017) 1 JLJR 27
Constitution of India, 1950 - Article 226
High Courts30 Nov 2016Dismissed
Surendra Nath Roy Vs The Union of India through the Secretary
Jharkhand High Court · (2017) 2 AIRJharR 748 : (2017) 2 JBCJ 211 : (2017) 2 JCR 509
High Courts30 Nov 2016Disposed Off
M.N. Electricals Vs Jharkhand Urja Vikas Nigam Ltd.
Jharkhand High Court · (2017) 2 AIRJharR 792 : (2017) 2 JBCJ 18 : (2017) 2 JCR 616 : (2017) 1 JLJR 13
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Dismissed
Rajesh Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 189
High Courts29 Nov 2016Allowed
Seema Pathak Vs Chotelal Pandey
Jharkhand High Court · (2017) 170 AIC 763 : (2017) AIR(Jharkhand) 59 : (2017) 2 AIRJharR 142 : (2017) 1 JLJR 23
Family Courts Act, 1984 - Section 9Hindu Marriage Act, 1955 - Section 13B
High Courts29 Nov 2016Dismissed
Kailash Rajak Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 592
Constitution of India, 1950 - Article 16, Article 226Jharkhand Mining Engineering Service Rules, 2011 - Rule 18
High Courts29 Nov 2016Disposed Off
Barsa Kumari Vs Surendra Prasad
Jharkhand High Court · (2017) 2 AIRJharR 659 : (2017) 1 JBCJ 317
Hindu Marriage Act, 1955 - Section 12(1)(b), Section 13(1)(i-a)
High Courts29 Nov 2016Disposed Off
Nina Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 120 : (2017) 1 JLJR 652
Constitution of India, 1950 - Article 226
High Courts29 Nov 2016Dismissed
Rajesh Lal Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 18
Constitution of India, 1950 - Article 226Jharkhand Motor Vehicle Inspector Cadre (Appointment, Promotion and other Service Conditions) Rules, 2010 - Rule 13
High Courts29 Nov 2016Dismissed
Raj Kishor Mahto Vs Smt. Lata Devi
Jharkhand High Court · (2017) 1 JBCJ 571 : (2017) 1 JLJR 199
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts28 Nov 2016Allowed
Ms. Sheoli Hati Vs Somnath Das
Jharkhand High Court · (2017) 1 AIRJharR 346
Guardians And Wards Act, 1890 - Section 12, Section 7
High Courts28 Nov 2016Allowed
Tanis Uraon @ Tanis Lakra Vs The State of Bihar
Jharkhand High Court · (2017) 2 AIRJharR 815 : (2017) 1 ECrC 421 : (2017) 1 JBCJ 335 : (2017) 1 JLJR 44
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts28 Nov 2016Dismissed
Mukesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 206 : (2017) 1 JLJR 57
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Allowed
Jay Ram Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 803 : (2017) 1 JBCJ 576 : (2017) 2 JCR 406 : (2017) 1 JLJR 193
Constitution of India, 1950 - Article 226