COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,870 judgments · page 4 of 94

High Courts03 Dec 2016Disposed Off

Leela Devi @ Lila Devi. Vs Central Coalfields Limited

Jharkhand High Court · (2017) 153 FLR 164 : (2017) 1 JBCJ 484 : (2017) 1 LLJ 286

Constitution of India, 1950 - Article 226National Coal Wage Agreement-V, 1996 - Clause 9.3.2

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High Courts03 Dec 2016Allowed

Harish Kumar Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 576

Criminal Procedure Code, 1973 (CrPC) - Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14-A

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High Courts03 Dec 2016Allowed

Binda Devi Vs Ranchi Regional Development Authority

Jharkhand High Court · (2017) 1 JBCJ 487

Constitution of India, 1950 - Article 226

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High Courts03 Dec 2016Dismissed

Ramjee Upadhyay Vs Central Coalfields Limited

Jharkhand High Court · (2017) 1 JBCJ 486

Constitution of India, 1950 - Article 226

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High Courts02 Dec 2016Allowed

Bipin Murmu Vs Central Coalfields Limited

Jharkhand High Court · (2017) 2 AIRJharR 858 : (2017) 1 JBCJ 306 : (2017) 1 JCR 734 : (2017) 1 JLJR 204

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High Courts02 Dec 2016Disposed Off

Nuri Ekka Vs M/s. Central Coalfields Limited

Jharkhand High Court · (2017) 2 AIRJharR 738 : (2017) 1 JBCJ 349 : (2017) 2 JCR 538 : (2017) 2 JCR 73 : (2017) 1 JLJR 115

Constitution of India, 1950 - Article 226

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High Courts01 Dec 2016Allowed

Ajit Kumar Patni Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 154 : (2017) 2 ECrC 237 : (2017) 2 JCR 364

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420

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High Courts01 Dec 2016Dismissed

Santosh Sahu Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 562 : (2017) 1 JBCJ 292 : (2017) 1 JCR 677

Penal Code, 1860 (IPC) - Section 302, Section 307

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High Courts01 Dec 2016Dismissed

Murari Bhagat Vs The State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi

Jharkhand High Court · (2017) 2 AIRJharR 760 : (2017) 1 JCR 718

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High Courts01 Dec 2016Dismissed

Ajay Kumar Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 179

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High Courts01 Dec 2016Disposed Off

C.N.T. Surakcha Samittee Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 504

Chotanagpur Tenancy Act, 1908 - Section 215, Section 46, Section 71AConstitution of India, 1950 - Article 226

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High Courts01 Dec 2016Dismissed

Sumermall Jain Vs Smt. Tanushree Dutta

Jharkhand High Court · (2017) 1 AIRJharR 450 : (2017) 1 JCR 708

Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 11, Section 14

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High Courts01 Dec 2016Disposed Off

Santosh Kumar Tulsyan Vs Shipra Devi

Jharkhand High Court · (2017) 1 AIRJharR 274

Civil Procedure Code, 1908 (CPC) - Section 152

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High Courts01 Dec 2016Disposed Off

Ratan Devi Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 478

Constitution of India, 1950 - Article 226

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High Courts01 Dec 2016Allowed

Ubqool Futuretech Pvt. Ltd. Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 475

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 406, Section 420

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High Courts30 Nov 2016Disposed Off

Smt. Anjela Lakra Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 187

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High Courts30 Nov 2016Allowed

Pradeep Kumar Rakshit Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 92 : (2017) 1 JLJR 315

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High Courts30 Nov 2016Disposed Off

Suresh Lal Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 740

Constitution of India, 1950 - Article 226, Article 311

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High Courts30 Nov 2016Disposed Off

Smt. Alma Minj Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 179

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High Courts30 Nov 2016Allowed

Bishwanath Prasadi Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 210

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