High Courts08 Nov 2016Disposed Off
Prayag Mahto Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 461
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,870 judgments · page 12 of 94
High Courts28 Oct 2016Allowed
M/s Krishna Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 711 : (2017) 1 JLJR 117
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Disposed Off
Abhishek Kumar Sah Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JBCJ 564 : (2017) 2 JCR 259
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Disposed Off
Kaushlendra Kumar Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 361
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Disposed Off
Pankaj Giri Vs Bharat Coking Coal Ltd. Dhanbad
Jharkhand High Court · (2017) 1 AIRJharR 825 : (2017) 2 JBCJ 441
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Disposed Off
Ishwar Nath Jha Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 36
High Courts28 Oct 2016Allowed
Bhishm Prasad Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 450 : (2017) 2 JBCJ 100 : (2017) 1 JLJR 104
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Allowed
Mithilesh Kumar Pandey Vs The State of Jharkhand through the Secretary
Jharkhand High Court · (2017) 2 JBCJ 102 : (2017) 2 JCR 683 : (2017) 2 JLJR 79
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 - Ordinance, 1980, Rule 18(3)(f)
High Courts28 Oct 2016Disposed Off
Talat Nigar Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 194
High Courts28 Oct 2016Disposed Off
Ram Swaroop Manjhi Vs Bharat Coking Coal Limited
Jharkhand High Court · (2017) 2 JBCJ 404
High Courts28 Oct 2016Disposed Off
Susanna Minz Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 JBCJ 221
High Courts28 Oct 2016Disposed Off
Sahzad Alam Vs Central Coalfield Limited
Jharkhand High Court · (2017) 2 JBCJ 344 : (2017) 1 JLJR 412
High Courts28 Oct 2016Dismissed
Amarnath Jha Vs Accountant General, Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 823 : (2017) 1 JBCJ 606 : (2017) 2 JCR 495 : (2017) 1 JLJR 157
Constitution of India, 1950 - Article 226
High Courts28 Oct 2016Dismissed
Parvati Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 827 : (2017) 1 DMC 139 : (2017) 1 ECrC 233 : (2017) 1 JBCJ 23 : (2017) 1 JLJR 395
Penal Code, 1860 (IPC) - Section 201, Section 304B, Section 34
High Courts28 Oct 2016Disposed Off
Bigan Bhuia Vs Bharat Coking Coal Limited
Jharkhand High Court · (2017) 2 JBCJ 409
High Courts27 Oct 2016Dismissed
Rajiv Ranjan Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 843 : (2017) 1 JCR 515 : (2017) 1 JLJR 615
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Allowed
Chitranjan Sharma Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 445 : (2017) 1 JBCJ 593 : (2017) 2 JCR 13
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Allowed
Naseem Ali Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 413 : (2017) 2 JBCJ 86 : (2017) 1 JCR 511 : (2017) 2 JLJR 34
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Allowed
Mrinal Kant Mishra Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 452 : (2017) 1 JBCJ 599 : (2017) 2 JCR 492 : (2017) 1 JLJR 154
Constitution of India, 1950 - Article 226
High Courts27 Oct 2016Dismissed
Teklal Mandal Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 794 : (2017) 1 JLJR 195
Constitution of India, 1950 - Article 226