COURT ARCHIVE

Jharkhand High Court judgments, 2016

1,870 judgments · page 13 of 94

High Courts27 Oct 2016Disposed off

Dhiren Chandra Pandey Vs M/s. Bharat Coking Coal Limited, District-Dhanbad

Jharkhand High Court · (2017) 2 AIRJharR 162 : (2017) 2 JBCJ 64 : (2017) 1 JCR 458

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 12(2), Section 4, Section 6

High Courts27 Oct 2016Dismissed

Md. Firoz Vs Union of India

Jharkhand High Court · (2017) 2 JCR 594 : (2017) 2 JLJR 135

Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011 - Rule 8

High Courts27 Oct 2016Dismissed

Robin Thomas Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 399

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420

High Courts27 Oct 2016Dismissed

Sunil Prasad Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 83 : (2017) 1 JCR 638 : (2017) 1 JLJR 617

High Courts27 Oct 2016Disposed Off

Prahlad Singh Vs Central Coalfields Limited

Jharkhand High Court · (2017) 1 AIRJharR 183 : (2017) 2 JBCJ 174 : (2017) 1 JCR 468 : (2017) 1 JLJR 380

Constitution of India, 1950 - Article 226

High Courts27 Oct 2016Dismissed

Shashi Kant Singh Vs State of Jharkhand

Jharkhand High Court · (2016) 4 AIRJharR 795 : (2017) 2 JBCJ 163 : (2017) 1 JCR 540 : (2017) 1 JLJR 275

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Dismissed

The State of Bihar Vs Kuldip Yadav

Jharkhand High Court · (2017) 1 ECrC 582 : (2017) 1 JBCJ 381 : (2017) 1 JLJR 132

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 302, Section 323

High Courts26 Oct 2016Dismissed

Kumari Ruby Choudhary Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 22 : (2017) 2 JCR 129 : (2016) 4 JLJR 544

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Allowed

Hindustan Samaj Vikash Sansthan Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 628 : (2017) 2 JBCJ 47 : (2017) 2 JCR 132 : (2016) 4 JLJR 545

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Dismissed

Briender Ram Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JLJR 590

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Dismissed

Dr. Ramesh Sharan Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 534 : (2016) 4 JLJR 535

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Dismissed

State of Jharkhand Vs Saban Marshalen Bhengra

Jharkhand High Court · (2017) 2 JBCJ 432

High Courts26 Oct 2016Dismissed

The State of Jharkhand Vs Shishir Tuti

Jharkhand High Court · (2017) 1 JBCJ 463

High Courts26 Oct 2016Disposed Off

Smt. Laxmi Devi Vs State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 636 : (2017) 2 JBCJ 435 : (2017) 1 JCR 529 : (2017) 1 JLJR 63

Bihar Public Land Encroachment Act, 1956 - Section 3, Section 6

High Courts26 Oct 2016Disposed Off

RCM Infrastructure Limited through Md. Ibrahim Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 131

Constitution of India, 1950 - Article 226

High Courts26 Oct 2016Allowed

Dr. Jasbir Bagga Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 58

High Courts26 Oct 2016Dismissed

Binod Kumar Mahto Vs Union of India

Jharkhand High Court · (2017) 1 JBCJ 467

Constitution of India, 1950 - Article 226

High Courts21 Oct 2016Disposed Off

Most. Dhania Kamin Vs Central Coalfield limited

Jharkhand High Court · (2017) 1 JBCJ 385

Constitution of India, 1950 - Article 226

High Courts21 Oct 2016Dismissed

Maniruddin Ansari, Vs The State of Jharkhand

Jharkhand High Court · (2017) 2 JBCJ 95 : (2017) 1 JCR 527 : (2017) 1 JLJR 162

High Courts21 Oct 2016Disposed Off

Court on its Own Motion Vs The State of Jharkhand

Jharkhand High Court · (2017) 1 ECrC 580

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 366, Section 376(2)(i), Section 377, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 6