High Courts11 Apr 2013
Mamta Kumari Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 564
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 45 of 71
High Courts11 Apr 2013Dismissed
Santosh Kumar Mishra Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 580
Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1922 — Section 16(2), 18(5), 4(1)Penal Code, 1860 (IPC) — Section 120B, 34, 379, 467, 468
High Courts11 Apr 2013
Md. Kalim Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 643
Income Tax Act, 1922 — Section 10, 14(2)(c), 4(1), 6, 8Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts11 Apr 2013
Ajay Bara Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 671
Income Tax Act, 1922 — Section 13, 23(3)Penal Code, 1860 (IPC) — Section 392, 411
High Courts11 Apr 2013Allowed
Nitya Nand Sinha Vs Government of India and Others
Jharkhand High Court · (2013) 3 AJR 720
High Courts11 Apr 2013
Ananta Jena Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 656
Income Tax Act, 1922 — Section 10(2)(xii)Penal Code, 1860 (IPC) — Section 395
High Courts11 Apr 2013Dismissed
Godai Mandal Vs The State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts10 Apr 2013Disposed Off
Sonaram Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 149 : (2013) 2 JLJR 640
High Courts10 Apr 2013Allowed
Gopi Krishna Dey @ Gopi Dey Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 551
Penal Code, 1860 (IPC) — Section 406, 407, 409, 420
High Courts10 Apr 2013Dismissed
Krishna Baitha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 552
High Courts10 Apr 2013
M/s. Bharat Coking Coal Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0091
Environment (Protection) Act, 1986 — Section 19
High Courts10 Apr 2013
Kabita Devi Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 637
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Income Tax Act, 1922 — Section 14(2)(c), 16(1)(a), 4(1), 42Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 506
High Courts10 Apr 2013
Dr. Ratnesh Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 644
High Courts10 Apr 2013Dismissed
Tareja Chopra Vs Chief Manager, S.B.I.
Jharkhand High Court · (2013) 2 AJR 645
High Courts10 Apr 2013
Poonam Devi Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 659
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Income Tax Act, 1922 — Section 10(2)(xii)
High Courts10 Apr 2013
Ehshan Ali Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 665
Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4Income Tax Act, 1922 — Section 13, 66(1), 66(2)
High Courts10 Apr 2013Allowed
Narwedeshwar Ray Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0046
High Courts10 Apr 2013
Vinay Kumar Tiwari and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 566 : (2013) 2 JLJR 614
Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420, 506
High Courts10 Apr 2013Dismissed
Bulaki Pandit Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 574
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 379, 494, 498A
High Courts10 Apr 2013Disposed Off
The State of Jharkhand and Others Vs M/s. Jaiswal Traders
Jharkhand High Court · (2013) 3 AJR 490 : (2013) 2 JLJR 578
Limitation Act, 1963 — Section 5