COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 44 of 71

High Courts15 Apr 2013Dismissed

Mahesh Kumar Sinha Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 3 AJR 487 : (2013) 2 JLJR 567

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(21), 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts15 Apr 2013

Shyam Kishore Choudhary @ S.K. Choudhary Vs The State of Jharkhand and Another

Jharkhand High Court · (2013) 04 JH CK 0005

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High Courts14 Apr 2013

M/s. Bharat Coking Coal Limited Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 EFLT 758

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High Courts12 Apr 2013Disposed Off

Surendra Prasad Sinha and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 2 AJR 651

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9

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High Courts12 Apr 2013Dismissed

Shailendra Kumar Sinha Vs M/s. Bharat Coking Coal Ltd., The Chairman-cum-Managing Director, B.C.C.L. and The General Manager, B.C.C.L.

Jharkhand High Court · (2013) 4 AJR 49 : (2013) 3 JLJR 449

Penal Code, 1860 (IPC) — Section 120B, 420, 471

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High Courts12 Apr 2013Allowed

Nageshwar Prasad Shaw Vs Union of India, The Inspector General, C.I.S.F., The Dy. Inspector General, C.I.S.F. Unit and The Commandant-cum-Disciplinary Authority

Jharkhand High Court · (2013) 3 JLJR 189

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High Courts12 Apr 2013Dismissed

Ramashis Singh Vs Steel Authority of India Limited and Others

Jharkhand High Court · (2013) 2 JLJR 514

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High Courts12 Apr 2013Dismissed

Bimal Singh Ghale Vs Union of India and Others

Jharkhand High Court · (2013) 2 JLJR 471

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High Courts12 Apr 2013Dismissed

Mohan Dusadh Vs M/s. Bharat Coking Coal Limited and Others

Jharkhand High Court · (2013) 4 AJR 323 : (2013) 2 JLJR 453

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High Courts12 Apr 2013Dismissed

Smt. Geeta Devi Vs The Bank of India and Others

Jharkhand High Court · (2013) 2 JLJR 633

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High Courts12 Apr 2013Disposed Off

Navin Choudhary Vs Administrator, Ranchi Municipality and Another

Jharkhand High Court · (2013) 2 AJR 660

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High Courts12 Apr 2013Allowed

Sefali Sinha Vs Steel Authority of India Limited and Others

Jharkhand High Court · (2013) 3 AJR 609 : (2013) 2 JLJR 549

Constitution of India, 1950 — Article 14, 226

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High Courts12 Apr 2013Dismissed

Thakur Prasad Mandal Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 630

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High Courts12 Apr 2013

M/s. Shiv Guru Stone Works and Another Vs The State of Jharkhand and Others

Jharkhand High Court · AIR 2014 Jhar 28 : (2014) 4 EFLT 52 : (2013) 3 JLJR 5

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High Courts12 Apr 2013Dismissed

Akshay Kumar Mandal Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 DMC 828

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High Courts11 Apr 2013

Bajrang Sahu @ Bajrang Kumar Sahu Vs The State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 285

Penal Code, 1860 (IPC) — Section 201, 302, 34

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High Courts11 Apr 2013Dismissed

Sheo Prasad Sahu Vs Ranchi Kshetriya Gramin Bank and Another

Jharkhand High Court · (2013) 04 JH CK 0109

Constitution of India, 1950 — Article 226

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High Courts11 Apr 2013

Amit Kumar Pandey Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 829

Criminal Procedure Code, 1973 (CrPC) — Section 164Income Tax Act, 1922 — Section 14(2)(a), 16, 24(1)Penal Code, 1860 (IPC) — Section 363, 366A

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High Courts11 Apr 2013

Sikander Bharti Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 553

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 364

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High Courts11 Apr 2013

Upendra Ram Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 559

Penal Code, 1860 (IPC) — Section 143, 427, 435

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