High Courts23 Apr 2013Disposed Off
Lagan Deo Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 4 AJR 67
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 42 of 71
High Courts23 Apr 2013Allowed
State of Jharkhand and Others Vs Akul Chandra Mahto
Jharkhand High Court · (2013) 3 JLJR 67
Industrial Disputes Act, 1947 — Section 33(C)(2)Penal Code, 1860 (IPC) — Section 406
High Courts23 Apr 2013
Dashrath Ram Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 200
High Courts22 Apr 2013Dismissed
A.K. Ambastha @ Anil Kishore Ambast @ Anil Kishore Ambastha Vs State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 718
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts22 Apr 2013Dismissed
Mundrika Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 66 : (2013) 2 JLJR 638
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts22 Apr 2013Dismissed
Subash Chandra Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 45
High Courts22 Apr 2013
Haru Sk. and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 714
Penal Code, 1860 (IPC) — Section 34, 426, 436
High Courts20 Apr 2013Dismissed
Amar Nath Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 28
Penal Code, 1860 (IPC) — Section 120B, 420, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts18 Apr 2013
Dr. Jamshed J. Irani and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 196
High Courts18 Apr 2013Partly Allowed
Awdhesh Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2013) 3 AJR 337 : (2013) 2 JLJR 646
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392
High Courts18 Apr 2013Allowed
Gopal Prasad Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 333 : (2013) 2 JLJR 563
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392
High Courts18 Apr 2013Dismissed
Kanchan Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 292 : (2013) 2 JLJR 520
Administration of Evacuee Property Act, 1950 — Section 27
High Courts18 Apr 2013Allowed
Birendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 511
High Courts18 Apr 2013Dismissed
Srikant Pandey Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 93 : (2013) 3 JLJR 276
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 145Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts18 Apr 2013Allowed
Bijay Kant Pandey Vs State of Jharkhand, Director General of Police, Deputy Inspector General of Police and City Superintendent of Police
Jharkhand High Court · (2013) 3 AJR 602 : (2013) 3 JLJR 131
Penal Code, 1860 (IPC) — Section 392
High Courts18 Apr 2013Allowed
Saheb Singh @ Saheb Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 560
Penal Code, 1860 (IPC) — Section 364, 415
High Courts18 Apr 2013Dismissed
Barmeshwar Nath Singh Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 10 : (2013) 2 JLJR 628
Penal Code, 1860 (IPC) — Section 379, 411, 461
High Courts18 Apr 2013Dismissed
Kalpana Kumari Vs The State of Jharkhand, Regional Director, Animal Husbandry Department, District Animal Husbandry Officer and Director, Animal Husbandry
Jharkhand High Court · (2013) 4 AJR 5 : (2013) 3 JLJR 98
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Apr 2013Allowed
Praveen Kumar Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 547
High Courts18 Apr 2013Disposed Off
Indra Kumar Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 340