COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 40 of 71

High Courts01 May 2013Disposed Off

Sunil Kumar Maheshwari @ Sunil Maheshwari Vs Central Bureau of Investigation

Jharkhand High Court · (2013) 3 JLJR 93

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 155, 160, 71, 73, 73(1)Penal Code, 1860 (IPC) — Section 466, 467

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High Courts01 May 2013Allowed

Md. Abdul Manan Ansari @ Abdul Manan Ansari Vs The State of Jharkhand

Jharkhand High Court · (2013) 05 JH CK 0049

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High Courts01 May 2013

Durga Prasad Jha Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 AJR 353

Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 467, 468

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High Courts01 May 2013

M/s Devkabai Velji (in all) Vs The State of Jharkhand and Another (in all)

Jharkhand High Court · (2013) 3 AJR 320 : (2013) 2 JLJR 456

Jharkhand Value Added Tax Act, 2005 — Section 35(7), 40(2)

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High Courts01 May 2013Disposed Off

Pawan Kumar Dhoot Vs Central Bureau of Investigation

Jharkhand High Court · (2013) 3 AJR 523 : (2013) 4 JLJR 65

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 155, 160, 466, 467

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High Courts01 May 2013Dismissed

Kahan Hansda and Another Vs State of Jharkhand

Jharkhand High Court · (2013) 3 AJR 326

Penal Code, 1860 (IPC) — Section 302, 307, 34, 460

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High Courts01 May 2013Allowed

Ashok Kumar Vs State of Jharkhand

Jharkhand High Court · (2013) 3 AJR 299

Criminal Procedure Code, 1973 (CrPC) — Section 438(2)

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High Courts01 May 2013Dismissed

Raju Kumar Mehatar Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 316

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High Courts01 May 2013Allowed

Principal Vs Dr. Kumar Devendra and Others

Jharkhand High Court · (2013) 3 AJR 346

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High Courts01 May 2013Dismissed

P.N. Singh Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 AJR 300

Penal Code, 1860 (IPC) — Section 379, 385

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High Courts01 May 2013Dismissed

Pankaj Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 327

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High Courts01 May 2013

Podin Devi Vs Central Coalfields Ltd.

Jharkhand High Court · (2014) 2 AJR 653 : (2014) 1 JLJR 286

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High Courts30 Apr 2013Dismissed

Krishna Kumar Agrawal Vs Smt. Droupadi Devi Modi

Jharkhand High Court · (2013) 4 JLJR 529

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High Courts30 Apr 2013Allowed

Syed Ishtyaque Ahmad Vs Yasmin Pravin

Jharkhand High Court · (2013) 04 JH CK 0078

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227

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High Courts30 Apr 2013Allowed

M/s. Agros Impex India Private Limited Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 AJR 386 : (2013) 2 JLJR 642

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 7Constitution of India, 1950 — Article 226

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High Courts30 Apr 2013

Jharkhand State Housing Board and Others Vs Dr. Brajendra Prasad Verma

Jharkhand High Court · (2013) 3 JLJR 234

Bihar State Housing Board Act, 1982 — Section 83A(4)

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High Courts29 Apr 2013Dismissed

Philip Barjo Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 38

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High Courts29 Apr 2013Allowed

Basudeo Mandal Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 2 JLJR 635

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts29 Apr 2013

Gobindo Majhi, Manos Nandi and Smt. Jamaluddin Vs State of Jharkhand

Jharkhand High Court · (2013) 04 JH CK 0077

Forest Act, 1927 — Section 2(4), 33, 42Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4Penal Code, 1860 (IPC) — Section 379, 411

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High Courts29 Apr 2013Dismissed

The Union of India and Another Vs Ekta Telecommunication System and Others

Jharkhand High Court · (2013) 04 JH CK 0075

Micro, Small and Medium Enterprises Development Act, 2006 — Section 16, 2(b)

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