High Courts26 Apr 2013
Banchha Ram Chakrawarti Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 4 JLJR 521
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 41 of 71
High Courts26 Apr 2013Dismissed
Dibyendu Narayan Shekhar Vs The State of Jharkhand , Department of Home Affairs, Govt. of Jharkhand and Another
Jharkhand High Court · (2013) 3 JLJR 176
Constitution of India, 1950 — Article 226
High Courts26 Apr 2013
M/s. Shyam Lal Iron and Steel Company Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 4 AJR 361 : (2013) 3 JLJR 435
Electricity Act, 1910 — Section 39Electricity Act, 2003 — Section 126, 127, 135, 135(1A), 152
High Courts26 Apr 2013Dismissed
Indra Nath Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 631
High Courts26 Apr 2013
Radhey Shyam Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 231 : (2013) 2 JLJR 516
High Courts26 Apr 2013
Court on its own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 634
High Courts26 Apr 2013Dismissed
Shankar Bhagwan Mishra Vs Aditypur Industrial Area Development Authority and Others
Jharkhand High Court · (2013) 2 JLJR 618
Industrial Area Development Authority Act, 1974 — Section 6(2)
High Courts25 Apr 2013Dismissed
Markandey Singh and Kamesh Jha Vs The Regional Institute of Technology and Another
Jharkhand High Court · (2013) 3 JLJR 149 : (2014) 1 LLN 164
Constitution of India, 1950 — Article 14
High Courts25 Apr 2013Allowed
Dr. Amreshwar Prasad Vs The State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0134
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 239, 300, 482Penal Code, 1860 (IPC) — Section 201, 418, 419, 420, 467
High Courts25 Apr 2013Dismissed
Dr. Ambrish S. Vidyarthi Vs Birla Institute of Technology and Others
Jharkhand High Court · (2013) 3 JLJR 54
High Courts25 Apr 2013
Lalan Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 154
High Courts25 Apr 2013Allowed
Narayan Murti Vs State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 130
High Courts25 Apr 2013
Ashok Kumar Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0083
High Courts25 Apr 2013
Shrutimala Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 50
High Courts23 Apr 2013
Chandan Kumar Singh @ Chandan Kumar and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 96
High Courts23 Apr 2013
Nirmal Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 59
High Courts23 Apr 2013Dismissed
Ajay Narayan Das and Upendra Narayan Das Vs Smt. Asha Devi
Jharkhand High Court · (2013) 3 JLJR 715
High Courts23 Apr 2013Allowed
Vikram Sinha Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0122
High Courts23 Apr 2013
Mahadeo Sao and Others Vs Jagarnath Sao @ Gudan Sao and Others
Jharkhand High Court · (2013) 04 JH CK 0098
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts23 Apr 2013Dismissed
Amrendra Kumar @ Mantu Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 04 JH CK 0097
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A