High Courts06 May 2013Disposed Off
Himanshu Shekhar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 759
Criminal Procedure Code, 1973 (CrPC) — Section 311Income Tax Act, 1922 — Section 66(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 39 of 71
High Courts05 May 2013Allowed
Md. Rahim Ansari @ S.K. Rahim Ansari @ Rahim Ansari @ S.K. Rahim and Md. Ramjan Ansari @ S.K. Ramjan Ansari @ Ramjan Ansari @ S.K. Ramjan Vs The State of Jharkhand
Jharkhand High Court · (2013) 05 JH CK 0055
Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420
High Courts05 May 2013Dismissed
Hari Narayan Gupta @ Hari Narayan Sah and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 844
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts04 May 2013Allowed
National Insurance Co. Ltd. Vs Dharni Gope and Another
Jharkhand High Court · (2013) 2 AJR 840
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22C(4), 22C(7), 22C(8)
High Courts03 May 2013
Bidya Kant Upadhyay Vs The State of Jharkhand, Inspector General of Police, Deputy Inspector General of Police and Superintendent of Police
Jharkhand High Court · (2013) 4 AJR 380 : (2013) 3 JLJR 532
Penal Code, 1860 (IPC) — Section 34, 392, 420, 465, 467
High Courts03 May 2013Allowed
Tej Narayan Singh and Another Vs Jharkhand State Tourist Development Corporation Limited and Others
Jharkhand High Court · (2013) 2 AJR 846
High Courts03 May 2013Dismissed
Rajendra Singh Kharwar Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 849
Arms Act, 1959 — Section 26, 27, 35Criminal Law (amendment) Act, 2013 — Section 17Income Tax Act, 1922 — Section 34, 4(1)(b)(iii), 66(1)
High Courts03 May 2013Disposed Off
Balajee Electrosteels Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 841
High Courts03 May 2013Disposed Off
Lalu Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 760
High Courts03 May 2013Dismissed
Veena Tripathi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 761
High Courts03 May 2013Dismissed
Funnu Mian Vs Managing Director, Bihar State Construction Corporation Ltd. and Others
Jharkhand High Court · (2013) 2 AJR 785
High Courts03 May 2013
Nishikant Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 839
High Courts03 May 2013Disposed Off
Ramesh Kumar Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 758
High Courts02 May 2013
Tata Yodogawa Limited Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2013) 4 AJR 339
Electricity (Supply) Act, 1948 — Section 49, 49(3)
High Courts02 May 2013
Sanjay Kumar Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 466 : (2013) 2 JLJR 611 : (2013) LabIC 4546
High Courts02 May 2013Dismissed
Shrikant Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 05 JH CK 0048
High Courts02 May 2013Dismissed
Sohrab Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 603
High Courts02 May 2013Allowed
M/s. Shree Balaji Enterprises Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 05 JH CK 0015
High Courts01 May 2013Dismissed
Fatik Dom and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 364
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts01 May 2013Allowed
Narayan Singh and Randur Singh @ Anil Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 714 : (2013) 3 JLJR 58
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 34