High Courts15 May 2013Allowed
Raj Kishore Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 40 : (2013) 3 JLJR 72
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 37 of 71
High Courts15 May 2013Dismissed
Pandey Dayanand Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 498 : (2013) 3 JLJR 97
High Courts15 May 2013
Nand Kishore Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 119
High Courts15 May 2013
Ram Govind Institute of Technology Vs Vinoba Bhave University and Others
Jharkhand High Court · (2013) 4 JLJR 123
High Courts14 May 2013Allowed
Ashok Kumar Sinha @ A.K. Sinha and Others Vs The State of Jharkhand and Rajni Kumar Ranjan
Jharkhand High Court · (2013) 4 AJR 729
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 34, 384, 417, 420
High Courts14 May 2013Allowed
Ashok Kumar Singh @ Vijay Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 05 JH CK 0060
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts10 May 2013
Kanchan Kapila and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 DMC 786
High Courts10 May 2013Allowed
Devendra Singh Vs The Bihar State Financial Corporation and Others
Jharkhand High Court · (2013) 4 AJR 325 : (2013) 3 JLJR 152
High Courts10 May 2013Allowed
Ramesh Sachdeva, Rakesh Sachdeva and Rajan Sachdeva Vs The State of Jharkhand and Ashwani Kumar Beotra
Jharkhand High Court · (2013) 4 AJR 390 : (2013) 3 JLJR 226
Contract Act, 1872 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 34, 406, 415, 419
High Courts10 May 2013
Raj Ballava Singh Vs Presiding Officer, Labour Court and Others
Jharkhand High Court · (2013) 139 FLR 51 : (2013) LLR 1266
High Courts10 May 2013Allowed
Arjun Roy @ Arjun Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 68 : (2013) 3 JLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 201, 420, 423, 424Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 May 2013
Neelam Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 185 : (2013) 3 JLJR 108
Constitution of India, 1950 — Article 311(2)Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394
High Courts10 May 2013
Alchemist Infra Realty Limited and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 122 SCL 193
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 94Securities and Exchange Board of India Act, 1992 — Section 11, 11AA, 11AA(2), 11B, 12
High Courts10 May 2013Allowed
Sameer Lakra Vs The State of Jharkhand
Jharkhand High Court · (2013) 05 JH CK 0059
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts10 May 2013Dismissed
Sri Rajendra Prasad Sinha Vs Presiding Officer, Tata Steel Rural Development Society and The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 605 : (2013) 3 JLJR 83 : (2013) 4 LLJ 37 : (2013) 4 LLN 260 : (2013) LLR 956
Bihar Shops and Establishments Act, 1953 — Section 26(2)
High Courts10 May 2013Dismissed
R.S. Singh Vs The Managing Director, Bokaro Steel Plant, Sail
Jharkhand High Court · (2013) 4 AJR 354 : (2013) 3 JLJR 156
Contract Act, 1872 — Section 23
High Courts10 May 2013Allowed
Awani Kant Sharma Vs The State of Jharkhand, The Secretary-cum-Revisional Authority, The Deputy Commissioner and The Authorised Officer-cum-Divisional Forest Officer
Jharkhand High Court · (2013) 4 AJR 486 : (2013) 3 JLJR 56
Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 201, 353, 414
High Courts10 May 2013Dismissed
Shyam Kishore and Others Vs The State of Jharkhand and Others Dr. Nawal Kishore Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 851 : (2013) 2 JLJR 588
Bihar Reorganisation Act, 2000 — Section 11, 2(e), 2(f), 2(j), 25Civil Procedure Code, 1908 (CPC) — Section 141, 20(c)Constitution of India, 1950 — Article 226, 226(2)
High Courts10 May 2013Dismissed
Nasru Querishi Vs Smt. Hazra Khatoon
Jharkhand High Court · (2013) 3 JLJR 412
High Courts09 May 2013Dismissed
Ramu Prasad Jaiswal Vs Rakesh Narayan
Jharkhand High Court · (2013) 3 JLJR 682
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227