COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 35 of 71

High Courts18 Jun 2013

Raj Kumar Agrawal Vs Central Bureau of Investigation

Jharkhand High Court · (2013) 06 JH CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 160, 164, 439(2), 482Penal Code, 1860 (IPC) — Section 171(F), 188, 304, 307, 324Prevention of Corruption Act, 1988 — Section 12, 13, 15, 7, 8

Read judgment

High Courts18 Jun 2013

Dinesh Prasad Keshri and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 06 JH CK 0007

Constitution of India, 1950 — Article 309

Read judgment

High Courts18 Jun 2013

Sunil Kr. Verma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 149

Read judgment

High Courts17 Jun 2013Allowed

Maqbul Ahmad Khan Vs Pawan Kumar Sao

Jharkhand High Court · (2013) 06 JH CK 0050

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151Constitution of India, 1950 — Article 227

Read judgment

High Courts17 Jun 2013

Chandrashekhar Prasad Singh @ C.P. Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 06 JH CK 0049

Prevention of Corruption Act, 1988 — Section 13(1)(d), 7

Read judgment

High Courts17 Jun 2013

Paras Nath Oraon Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 481

Read judgment

High Courts17 Jun 2013

Smt. Asma Azfar Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 293

Read judgment

High Courts17 Jun 2013Dismissed

Shashi Kant Pandey Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 JLJR 343

Read judgment

High Courts14 Jun 2013Disposed Off

Dilip Baskey Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 DMC 713

Read judgment

High Courts14 Jun 2013Disposed Off

Vijay Kumar Vs Bank of India and Bhupendra Lal Das Raman

Jharkhand High Court · (2013) 3 JLJR 295

Civil Procedure Code, 1908 (CPC) — Section 11

Read judgment

High Courts14 Jun 2013Allowed

Narendra Kumar Jain Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 06 JH CK 0048

Chotanagpur Tenancy Act, 1908 — Section 46, 49, 49(5), 71AConstitution of India, 1950 — Article 226

Read judgment

High Courts14 Jun 2013Disposed Off

Jawahar Lal Rajak Vs The Union of India, The Deputy Inspector General, The Deputy Commandant Central Industrial Security Force Unit

Jharkhand High Court · (2013) 4 AJR 662 : (2013) 3 JLJR 391

Penal Code, 1860 (IPC) — Section 392

Read judgment

High Courts14 Jun 2013Dismissed

Om Prakash Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 06 JH CK 0044

Penal Code, 1860 (IPC) — Section 161, 34, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(i)(d), 7

Read judgment

High Courts14 Jun 2013

Md. Gayasuddin Ansari Vs Steel Authority of India Limited and Others

Jharkhand High Court · (2013) 3 AJR 474 : (2013) 3 JLJR 384

Constitution of India, 1950 — Article 226, 311(2)

Read judgment

High Courts14 Jun 2013Disposed Off

Miraz Ahmad Vs The Union of India, The Deputy Inspector General, The Deputy Commandant Central Industrial Security Force Unit

Jharkhand High Court · (2013) 3 AJR 621 : (2013) 3 JLJR 313

Penal Code, 1860 (IPC) — Section 392

Read judgment

High Courts13 Jun 2013Allowed

Ramnath Munda Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 AJR 203

Read judgment

High Courts13 Jun 2013

Binod Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 290

Read judgment

High Courts13 Jun 2013Allowed

R. Dutta @ Ranjit Kumar Dutta, B.K. Chhabra and B. Thakur @ Tilak Bilas Thakur Vs The State of Jharkhand and Shri Jagdish Singh

Jharkhand High Court · (2013) 3 JLJR 358

Penal Code, 1860 (IPC) — Section 403, 405, 406, 415, 417

Read judgment

High Courts13 Jun 2013Disposed Off

Md. Aslam Ansari Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 DMC 811

Read judgment

High Courts11 Jun 2013Dismissed

The Union of India and Others Vs Rameshwar Prasad

Jharkhand High Court · (2013) 3 AJR 483 : (2013) 3 JLJR 187

Constitution of India, 1950 — Article 21

Read judgment