High Courts27 Jun 2013
Hemant Kumar Sinha and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 143
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 33 of 71
High Courts27 Jun 2013Dismissed
Md. Minhaj @ Munna Vs The State of Bihar
Jharkhand High Court · (2013) 3 JLJR 330
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 34, 379
High Courts27 Jun 2013Dismissed
Sudhir Nath Modi Vs Bank of India and Others
Jharkhand High Court · (2013) 4 AJR 557 : (2013) 3 JLJR 387
High Courts27 Jun 2013Allowed
Ramdeep Prasad Vishwakarma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 310
High Courts27 Jun 2013
Mahendra Kumar Ruiya Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 JLJR 407
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1), 438(2), 82, 83Penal Code, 1860 (IPC) — Section 174A, 302, 304, 364, 367
High Courts27 Jun 2013Allowed
M/s. Bharat Coking Coal Limited and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 248
High Courts27 Jun 2013Allowed
Bankat Garodia Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 412
High Courts26 Jun 2013
Kishore Kumar Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 195
High Courts26 Jun 2013Allowed
Reddy Veeranna Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 06 JH CK 0029
Minimum Wages Act, 1948 — Section 14(1), 22(A), 22C(1)
High Courts26 Jun 2013Disposed Off
Tirath Nath Kashyap and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 407
High Courts26 Jun 2013
M/s. Dhanpat Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 BC 664 : (2014) 1 JLJR 143
High Courts24 Jun 2013Dismissed
Nazamuddin Sheikh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 06 JH CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 468
High Courts24 Jun 2013Partly Allowed
Bhukha Ahir Vs The State of Jharkhand
Jharkhand High Court · (2013) 06 JH CK 0015
High Courts24 Jun 2013Allowed
Prasanna Kumar Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 148 : (2013) 4 JLJR 9
Constitution of India, 1950 — Article 311(2)
High Courts21 Jun 2013Allowed
Shiv Nath Prasad Vs Jharkhand State Electricity Board, Supply Division, Secretary, Jharkhand State Electricity Board, Electricity Superintending Engineer, Electric Supply Division and The Director Personnel, Jharkhand State Electricity Board
Jharkhand High Court · (2014) 1 AJR 14 : (2013) 3 JLJR 372
High Courts21 Jun 2013Allowed
Anil Kumar Mishra Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 AJR 554
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 195(2), 294, 340, 341, 343Evidence Act, 1872 — Section 1, 3
High Courts21 Jun 2013Disposed Off
Dr. Promila Srihan Vs Ranchi University and Others
Jharkhand High Court · (2013) 4 AJR 7 : (2013) 3 JLJR 462
Bihar State Universities Act, 1976 — Section 9
High Courts21 Jun 2013Disposed Off
Sapan Kumar Dan, Pradip Kumar Sah, Anil Kumar Jha and Dilip Kumar Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 335 : (2013) 3 JLJR 498
High Courts21 Jun 2013Dismissed
Navleen Singh @ Navneel Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 06 JH CK 0052
Penal Code, 1860 (IPC) — Section 120(B), 413, 414
High Courts21 Jun 2013Allowed
Qayamuddin Khan Vs The State of Jharkhand and Ekbal Ahmad Siddique
Jharkhand High Court · (2013) 3 JLJR 568
Constitution of India, 1950 — Article 20, 20(2), 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190, 190(1), 190(1)(a)Penal Code, 1860 (IPC) — Section 420