COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 31 of 71

High Courts04 Jul 2013Allowed

M/s. Tata Engineering and Locomotive Company Limited Vs The Presiding Officer and Another

Jharkhand High Court · (2013) 3 LLN 653

Bihar Shops and Establishments Act, 1953 — Section 2(4), 26, 26(2), 4, 4(2)Factories Act, 1948 — Section 2(1), 2(m)

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High Courts04 Jul 2013Dismissed

Ravinandan Singh Vs The State of Jharkhand and Sukarmani Devi

Jharkhand High Court · (2013) 07 JH CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts04 Jul 2013Dismissed

Jawed Akhtar Vs The State of Jharkhand and Nusrat Praveen

Jharkhand High Court · (2013) 3 DMC 748 : (2013) 4 JLJR 618

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts04 Jul 2013Dismissed

Raghunath Bhogta Vs Central Coalfield Ltd. and Others

Jharkhand High Court · (2013) 3 AJR 652 : (2013) 3 JLJR 476

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High Courts04 Jul 2013Allowed

Havildar Rajendra Singh @ Rajendra Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 649 : (2013) 3 JLJR 478

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High Courts04 Jul 2013

V.N. Jha @ Viveka Nand Jha and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 133

Constitution of India, 1950 — Article 14

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High Courts04 Jul 2013Dismissed

Zahida Khatoon and Others Vs Md. Rafique and Others

Jharkhand High Court · (2013) 3 JLJR 575

Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 28

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High Courts03 Jul 2013Allowed

Ajay Lal and Dropdi Devi Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 07 JH CK 0150

Criminal Procedure Code, 1973 (CrPC) — Section 317

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High Courts03 Jul 2013Allowed

Abdul Hamid Ansari Vs State of Jharkhand

Jharkhand High Court · (2013) 07 JH CK 0131

Penal Code, 1860 (IPC) — Section 120(B), 406, 409, 420, 467

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High Courts03 Jul 2013Allowed

Sanjay Yadav Vs The State of Jharkhand

Jharkhand High Court · (2013) 07 JH CK 0113

Penal Code, 1860 (IPC) — Section 295, 298, 34, 341, 342

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High Courts03 Jul 2013Allowed

Kamala Rewani Vs Sri Tribedni Rewani and Others

Jharkhand High Court · (2013) 07 JH CK 0103

Constitution of India, 1950 — Article 227

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High Courts03 Jul 2013

Deenanath Ram and Another Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 552

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High Courts03 Jul 2013Allowed

Allahabad Bank Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 07 JH CK 0059

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17

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High Courts02 Jul 2013

Yudhisthir Mandal Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 545

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High Courts02 Jul 2013Allowed

Workman Man Dutt Rajak Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 139 FLR 352

Industrial Disputes Act, 1947 — Section 36, 36(c)

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High Courts02 Jul 2013Dismissed

Dineshwar Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 2 JLJR 378

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High Courts02 Jul 2013

Dhrub Kumar Sinha and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 07 JH CK 0114

Constitution of India, 1950 — Article 309

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High Courts02 Jul 2013

Lodhru Tudu, Chandar Tudu and Lodhwa Tudu and Gangwa @ Shiblal Tudu Vs The State of Jharkhand

Jharkhand High Court · (2013) 07 JH CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 389

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High Courts02 Jul 2013Disposed Off

Gautam Kumar Vs Tripathy Prasad Gupta

Jharkhand High Court · (2013) 07 JH CK 0054

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151Constitution of India, 1950 — Article 227

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High Courts02 Jul 2013

Amin Majhi and Another Vs The State of Jharkhand

Jharkhand High Court · (2013) 4 JLJR 188

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