High Courts05 Jul 2013
Jaleshwar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 214 : (2013) 3 JLJR 564
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 30 of 71
High Courts05 Jul 2013Disposed Off
Sadanand Ray Vs The Union of India, The Deputy Commandant and The Commandant, C.I.S.F.
Jharkhand High Court · (2013) 4 AJR 580 : (2013) 4 JLJR 72
Constitution of India, 1950 — Article 226
High Courts05 Jul 2013
Smt. Kusum Chauhan Vs The Regional Provident Fund Commissioner and Others
Jharkhand High Court · (2013) 3 JLJR 632
Constitution of India, 1950 — Article 21
High Courts05 Jul 2013Dismissed
Munna @ Israr Ahmad Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 4 JLJR 52
Arms Act, 1959 — Section 25(1B)(a), 25(a), 26, 35Penal Code, 1860 (IPC) — Section 34, 394
High Courts05 Jul 2013Dismissed
Gokhuleshwar Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 738 : (2013) 3 JLJR 382
High Courts05 Jul 2013Dismissed
Vidya Sagar Shukla Vs Heavy Engineering Corporation Limited
Jharkhand High Court · (2013) 07 JH CK 0071
High Courts05 Jul 2013Allowed
Rajeshwar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 684
High Courts05 Jul 2013Allowed
Nepal Mandal and Sadanand Mandal Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 328 : (2014) 1 DMC 604 : (2013) 3 JLJR 425
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 32, 62Penal Code, 1860 (IPC) — Section 302, 304B, 328, 34, 498A
High Courts05 Jul 2013
Brigadier Nasib Singh Rana, Lt. Col, Amrik Singh Bawa and Col. Govind Narayan Rampal Vs Union of India
Jharkhand High Court · (2013) 07 JH CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 415, 420, 468, 471
High Courts05 Jul 2013Disposed Off
Babulal Singh, Kailesh Prasad Singh and Jitendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0060
Land Acquisition Act, 1894 — Section 11, 12(2), 3(b), 30, 9
High Courts05 Jul 2013Allowed
Rabindra Kumar Gupta @ Ravindra Gupta Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 201, 363, 365, 468
High Courts05 Jul 2013Dismissed
Dr. Maria Madhu Bara Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 241
High Courts05 Jul 2013Disposed Off
Mukund Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0030
Forest Act, 1927 — Section 52, 52(4), 52(A)
High Courts05 Jul 2013Dismissed
Alijan Mian Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 DMC 768 : (2013) 4 JLJR 540
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Jul 2013
Raj Kishor Bhagat Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 49
High Courts04 Jul 2013
District Bar Association Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 146
High Courts04 Jul 2013Allowed
Mahadeo Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 620 : (2013) 4 JLJR 426
High Courts04 Jul 2013Dismissed
Kamlesh Kumar Gour and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 07 JH CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 182Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts04 Jul 2013Disposed Off
Mohan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0165
High Courts04 Jul 2013Dismissed
Md. Israil Ansari Vs Management, M/s. Phooleen Swain Seva Sanstha Mahila Chetana Vikas Kendra
Jharkhand High Court · (2013) 3 AJR 646 : (2013) 139 FLR 605 : (2013) 4 JLJR 402 : (2013) 4 LLJ 215 : (2013) 3 LLN 649
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j)Minimum Wages Act, 1948 — Section 3