High Courts02 Jul 2013
Bhalotia Auto Products Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0028
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 32 of 71
High Courts02 Jul 2013Disposed Off
Noor Mohammad, Mustafa Ansari @ Md. Mustafa and Sahnaj Khatoon Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts01 Jul 2013
Arjun Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2013) 07 JH CK 0157
High Courts01 Jul 2013
Deo Charan Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0124
Penal Code, 1860 (IPC) — Section 304(B)
High Courts01 Jul 2013Allowed
Renu Raut Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0120
High Courts01 Jul 2013Dismissed
Lalu Prasad @ Lalu Prasad Yadav Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 306 : (2013) 3 JLJR 376
Criminal Procedure Code, 1973 (CrPC) — Section 313, 407Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 460Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts01 Jul 2013
Bharat Sharma Vs The Chairman-cum-Managing Director and Others
Jharkhand High Court · (2013) 07 JH CK 0115
High Courts01 Jul 2013Dismissed
Bihar Jharkhand Sales Representative Union Vs Hindustan Antibiotic Limited and Others
Jharkhand High Court · (2013) 07 JH CK 0110
High Courts01 Jul 2013
Snigdha Vs Birla Institute of Technology and Others
Jharkhand High Court · (2013) 3 JLJR 511
High Courts01 Jul 2013
Dinesh Oraon and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 118
High Courts28 Jun 2013Dismissed
Anil Barhai and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 405
Penal Code, 1860 (IPC) — Section 395, 412
High Courts28 Jun 2013Allowed
Shanu Paul Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 227 : (2013) 3 JLJR 380
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366A
High Courts28 Jun 2013Dismissed
Naresh Kumar Rastogi @ Naresh Rastogi Vs State of Jharkhand
Jharkhand High Court · (2013) 06 JH CK 0066
Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(i)(ii)
High Courts28 Jun 2013Disposed Off
Jyotish Rana Vs The State of Jharkhand, The Hon'ble Jharkhand High Court, The Registrar (Administration) and The District and Sessions Judge
Jharkhand High Court · (2013) 3 AJR 774 : (2013) 3 JLJR 320 : (2013) LabIC 3618
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392
High Courts28 Jun 2013Dismissed
Ranjit Kujur Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 506
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 304, 34
High Courts28 Jun 2013
Basant Kumar Jhawar Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 411
High Courts28 Jun 2013Allowed
Digvijay Narayan Singh Vs The State of Jharkhand, The Director General cum Inspector General of Police, The Deputy Inspector General of Police, Coal Range and The Superintendent of Police
Jharkhand High Court · (2013) 4 AJR 550 : (2013) 3 JLJR 303 : (2014) LabIC 18
High Courts28 Jun 2013Dismissed
Poonam Kaur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 406
High Courts28 Jun 2013Allowed
Chandra Bhushan Kumar and Ashok Kumar Nag Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 189 : (2013) 3 JLJR 416
Constitution of India, 1950 — Article 124, 14, 148, 156(1), 164(1)Government of India Act, 1935 — Section 240
High Courts28 Jun 2013
Naresh Kumar Rastogi Vs State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 473
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)