High Courts09 Jul 2013Allowed
Shilendra Kumar Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 493 : (2014) 1 JLJR 136
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 29 of 71
High Courts09 Jul 2013Allowed
Usha Narsaria @ Usha Devi Narsaria Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0143
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120(B), 201, 409, 423
High Courts09 Jul 2013Allowed
Anup Jain @ Anup Kumar Jain, Manoj Jain @ Manoj Kumar Jain, Vijay Kumar Jain and Birendra Kumar Jain alias Virendra Kumar Jain Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0129
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120(B), 120B, 201, 409
High Courts09 Jul 2013Allowed
Manorma Devi Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 488 : (2013) 4 JLJR 408
High Courts09 Jul 2013
Raghu Nandan Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 722
High Courts09 Jul 2013Dismissed
Md. Khurshid Anwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 588
High Courts09 Jul 2013
Sikandar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 583
High Courts09 Jul 2013
Noel Runda Vs The Central Coal field Limited and Others
Jharkhand High Court · (2013) 3 JLJR 585
Constitution of India, 1950 — Article 226
High Courts08 Jul 2013
Ershisanye Construction Group Co. Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 139 FLR 1058
High Courts08 Jul 2013
Rajiv Kumar Ranjan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 561
High Courts08 Jul 2013
Kamla Prasad Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 357 : (2013) 3 JLJR 686
High Courts08 Jul 2013Dismissed
Uma Shankar Sah Vs The State of Jharkhand, The State Disability Commissioner and The Managing Director
Jharkhand High Court · (2013) 4 AJR 673
High Courts08 Jul 2013Allowed
Firoj Alam Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 54
Criminal Procedure Code, 1973 (CrPC) — Section 452(3)
High Courts08 Jul 2013Allowed
Sitaram Khandelwal and Another Vs Ranchi Municipal Corporation and Others
Jharkhand High Court · (2013) 3 JLJR 308
Jharkhand Municipal Act, 2011 — Section 387, 387(7)
High Courts08 Jul 2013Dismissed
Ram Kumar Upadhyay Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 292 : (2013) 3 JLJR 580
High Courts08 Jul 2013Dismissed
Basmati Das Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 16
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 364
High Courts08 Jul 2013Disposed Off
Poonam Devi and Others Vs The Stats of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 619
High Courts08 Jul 2013
Balgovind Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 573
High Courts08 Jul 2013Dismissed
Smt. Ujjala Bala Goswami Vs Eastern Coalfield Limited and Others
Jharkhand High Court · (2013) 3 JLJR 590
High Courts05 Jul 2013
Mayank Tiwari and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 542