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Jharkhand High Court judgments, 2013

1,412 judgments · page 28 of 71

High Courts11 Jul 2013Dismissed

Radhey Shyam Ram Vs Muni Tiwari and Others

Jharkhand High Court · (2013) 4 AJR 567 : (2013) 3 JLJR 345

Chotanagpur Tenancy Act, 1908 — Section 46, 46(1b), 46(iii)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, Order 21 Rule 4(4), Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 — Article 227