High Courts17 Jul 2013Dismissed
Tata Yodogawa Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2014 Jhar 5 : (2014) 1 AJR 5 : (2013) 3 JLJR 481
Electricity (Supply) Act, 1948 — Section 49, 78
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 26 of 71
High Courts17 Jul 2013Allowed
Pankaj Rana Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 376
High Courts16 Jul 2013Disposed Off
Paramby Anhony Chakochan @ Paramby Anhony Chacko @ P.A. Chacko Vs State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 324
Criminal Procedure Code, 1973 (CrPC) — Section 233(2), 243(1), 247, 313, 313(1)Penal Code, 1860 (IPC) — Section 279, 337, 427
High Courts16 Jul 2013Disposed Off
Nazhal Parween Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 314
High Courts15 Jul 2013
Duryodhan Biswakarma Alias Durjodhan Vishwakarma Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 780
High Courts15 Jul 2013Dismissed
St. Peters Evangelical and Educational Society Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 515 : (2013) 4 JLJR 193
High Courts15 Jul 2013Dismissed
Md. Salamat Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0175
Constitution of India, 1950 — Article 226
High Courts15 Jul 2013
Bijay Kumar Choudhary and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 763
High Courts15 Jul 2013Dismissed
Vinay Kumar Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 691
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 192, 200, 202, 203Prevention of Corruption Act, 1988 — Section 10, 12, 13, 7, 8
High Courts15 Jul 2013
Rana Anil Kumar Verma, Jyoti Verma, Sangita Sinha and Priti Sinha Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 07 JH CK 0137
Penal Code, 1860 (IPC) — Section 120B, 415, 418, 465, 504
High Courts15 Jul 2013Disposed Off
Dineshwar Tiwary Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0136
High Courts15 Jul 2013Dismissed
Sadanand Dutta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0135
Constitution of India, 1950 — Article 226
High Courts15 Jul 2013
Shanti Gopal Karan and Others Vs Kolhan University
Jharkhand High Court · (2013) 07 JH CK 0134
High Courts15 Jul 2013
Classic Coal Construction Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 557
High Courts15 Jul 2013Disposed Off
Arun Mehta Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 551
High Courts15 Jul 2013
Arun Kumar and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 764
High Courts15 Jul 2013Dismissed
Sachidanand Prasad Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 773
High Courts12 Jul 2013Dismissed
Ramesh Kumar Goyal Vs State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 825
High Courts12 Jul 2013Disposed Off
Ranjit Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 666