High Courts19 Jul 2013
Kanhaiya Kumar Jha and Another Vs The Manager, U.B.I. and Others
Jharkhand High Court · (2013) 4 JLJR 676
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 25 of 71
High Courts19 Jul 2013Allowed
Naresh Kumar Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120(B), 201, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts19 Jul 2013Dismissed
Raj Kumar Agarwal Vs The Election Commission of India and Others
Jharkhand High Court · (2014) 1 JLJR 442
Constitution of India, 1950 — Article 226
High Courts19 Jul 2013
Akshay Steel Works Pvt. Ltd. Vs Union of India and Others
Jharkhand High Court · (2014) 304 ELT 518 : (2013) 22 GSTR 329 : (2013) 41 STT 95
Central Excises and Salt Act, 1944 — Section 35F
High Courts19 Jul 2013Allowed
M/s. Bharat Coking Coal Limited Vs Their Workmen Represented by the Secretary and Another
Jharkhand High Court · (2014) 2 AJR 194 : (2013) 139 FLR 596 : (2014) 1 LLN 168 : (2014) LLR 64
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1), 12, 23, 24
High Courts19 Jul 2013Allowed
Jag Narain Singh @ Jag Narayan Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 423Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts19 Jul 2013Dismissed
Shambhunath Jha Vs Mineral Area Development Authority and Others
Jharkhand High Court · (2013) 4 JLJR 80
High Courts18 Jul 2013
Manju Devi Vs The Central Coalfields Limited
Jharkhand High Court · (2014) 1 AJR 775 : (2013) 4 JLJR 289
High Courts18 Jul 2013Dismissed
Pelong Devi Vs Central Coalfield Limited and Others
Jharkhand High Court · (2013) 07 JH CK 0159
High Courts18 Jul 2013
Dr. Prabhat Kumar Gupta Vs Coal India Limited and Others
Jharkhand High Court · (2013) 3 JLJR 629
High Courts18 Jul 2013
Sri Dinesh Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 567
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts18 Jul 2013Disposed Off
Krishna Deo Tiwari Vs The State of Jharkhand, The Vinoba Bhawe University, The Vice-Chancellor and The BSK College
Jharkhand High Court · (2013) 4 AJR 675 : (2013) 3 JLJR 665
Constitution of India, 1950 — Article 14
High Courts18 Jul 2013Dismissed
Chand Khan @ Khalilullah Khan @ Md. Khalid Khan Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366
High Courts18 Jul 2013Dismissed
Rakesh Kumar Goswami Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 371 : (2013) 3 JLJR 546
Constitution of India, 1950 — Article 162
High Courts18 Jul 2013
Tirth Raj Shree Shikharji Jain Samanway Samiti and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 670
High Courts18 Jul 2013
Md. Mustafa and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 352 : (2013) 3 JLJR 671
High Courts18 Jul 2013Allowed
Vijay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 417
High Courts18 Jul 2013
Jagjiwan Singh Vs The State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2013) 4 AJR 561 : (2013) 4 JLJR 229
High Courts17 Jul 2013Allowed
Shambhu Kumar Ravi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 468
High Courts17 Jul 2013Allowed
Jagdish Prasad Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 258
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 406, 498A