High Courts09 May 2013Dismissed
Jharkhand Rabta Haj Committee Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 347 : (2013) 3 JLJR 241
Haj Committee Act, 2002 — Section 18, 19, 2(d), 20, 21
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 38 of 71
High Courts09 May 2013
Ashok Kumar Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 14
High Courts09 May 2013Allowed
Amit Goswami @ Chhotu Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 187
Penal Code, 1860 (IPC) — Section 306, 34, 376
High Courts09 May 2013Dismissed
Mukesh Paswan Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 75
Criminal Procedure Code, 1973 (CrPC) — Section 389Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364A
High Courts08 May 2013Disposed Off
Court on its Own Motion Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 10
High Courts08 May 2013Allowed
Harish Chandra Tandon Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 JLJR 716
Penal Code, 1860 (IPC) — Section 120B, 34, 420
High Courts08 May 2013Allowed
Dinesh Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 05 JH CK 0016
High Courts07 May 2013Dismissed
Nazir Ansari and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 850
Income Tax Act, 1922 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts07 May 2013Disposed Off
Small Crusher Owners Association Vs Union of India and Others
Jharkhand High Court · (2014) 4 EFLT 26 : (2013) 4 JLJR 134
Air (Prevention and Control of Pollution) (Amendment) Act, 1987 — Section 9Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 27, 30
High Courts07 May 2013Allowed
Kamal Kumar Singhania Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 644
Forest Act, 1927 — Section 33
High Courts07 May 2013
Iftikar Ahmad and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 98
High Courts07 May 2013
Md. Naseem Ansari Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 3
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts07 May 2013
Sachida Nand Pandit Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 108
High Courts07 May 2013
Sajesh Kumar Lal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 120
High Courts06 May 2013
Seema Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 05 JH CK 0051
High Courts06 May 2013Dismissed
Singhbhum Thikedar Mazdoor Sangh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 138 FLR 737 : (2013) 4 JLJR 524 : (2013) 4 LLJ 27
High Courts06 May 2013Allowed
Philmon Chermako Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 843
Penal Code, 1860 (IPC) — Section 302
High Courts06 May 2013Partly Allowed
Gulab Safi Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 842
Evidence Act, 1872 — Section 114Income Tax Act, 1922 — Section 13, 23(3), 66(2), 66(4)Penal Code, 1860 (IPC) — Section 204, 379, 477A
High Courts06 May 2013
Sushil Kumar Lal Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 109
High Courts06 May 2013
Maniruddin Ansari @ Maniruddin Mian @ Ansari Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 110