COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 43 of 71

High Courts18 Apr 2013

Radhey Shyam Sahu Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 AJR 37 : (2013) 3 JLJR 39

Constitution of India, 1950 — Article 309Right of Children to Free and Compulsory Education Act, 2009 — Section 23

High Courts18 Apr 2013Allowed

Madhab Chandra Mahto and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 593 : (2013) 3 JLJR 127

Constitution of India, 1950 — Article 309, 311

High Courts18 Apr 2013

Ramesh Kumar Mandal Vs Bharat Coking Coal Limited

Jharkhand High Court · (2013) 2 JLJR 570

Constitution of India, 1950 — Article 41, 43Penal Code, 1860 (IPC) — Section 323, 34, 341, 504

High Courts18 Apr 2013

Shital Oraon and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 JLJR 689

Penal Code, 1860 (IPC) — Section 323, 34, 341, 353, 452

High Courts17 Apr 2013

Dr. Chandreshwar Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 13

High Courts17 Apr 2013Disposed Off

M/s. Vindhya Construction Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 1 AJR 23 : (2013) 3 JLJR 135

High Courts17 Apr 2013Dismissed

Sanjiv Agarwal Vs Suman Agrawal

Jharkhand High Court · (2013) 4 AJR 359 : (2013) 3 DMC 878 : (2013) 2 JLJR 467

Hindu Marriage Act, 1955 — Section 13(ia)

High Courts17 Apr 2013Allowed

Subodh Prasad Gupta @ Subodh Kumar Gupta Vs The State of Jharkhand Vigilance and Others

Jharkhand High Court · (2013) 04 JH CK 0124

Penal Code, 1860 (IPC) — Section 109, 120B, 201, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)

High Courts17 Apr 2013

Ravindra Kumar Ojha and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 401

Constitution of India, 1950 — Article 309

High Courts17 Apr 2013Allowed

Mohan Rajwar Vs The Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2013) 4 AJR 228 : (2013) 3 JLJR 35

High Courts16 Apr 2013Allowed

Arjun Prasad Vs Coal Mines Provident Fund Organization and Others

Jharkhand High Court · (2013) 3 AJR 702 : (2013) 3 JLJR 145

High Courts16 Apr 2013Allowed

Kanhaiya Lal @ Kanhai Lal Sao Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 137

Forest Act, 1927 — Section 33, 41, 42, 52

High Courts16 Apr 2013Allowed

Umesh Chandra Sinha Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 04 JH CK 0137

High Courts16 Apr 2013

M/s. Gaurang Alloys and Iron Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 63 VST 354

High Courts16 Apr 2013Dismissed

Shravan Kumar @ Sharwan Kumar Vs State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 253

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 414

High Courts16 Apr 2013Allowed

Jag Narain Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 4 JLJR 183

Penal Code, 1860 (IPC) — Section 109, 120B, 201, 415, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d), 13(2)

High Courts16 Apr 2013Allowed

Md. Ghulam Ali and Another Vs Md. Suleman and Others

Jharkhand High Court · (2013) 3 JLJR 1

Constitution of India, 1950 — Article 227

High Courts15 Apr 2013Dismissed

Mahesh Kumar Sinha Vs The State of Jharkhand and Binod Kumar Das

Jharkhand High Court · (2013) 3 AJR 487 : (2013) 2 JLJR 567

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(2), 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts15 Apr 2013

Samiul Haque @ Budnu Vs State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 283

Criminal Procedure Code, 1973 (CrPC) — Section 317

High Courts15 Apr 2013

The Commissioner of Income Tax Vs The Dhanbad Central Co-operative Bank Ltd.

Jharkhand High Court · (2013) 4 JLJR 104

Income Tax Act, 1961 — Section 145, 36(i)Reserve Bank of India Act, 1934 — Section 45(ii)