High Courts05 Apr 2013Allowed
Anjani Kumar Mishra Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0090
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 47 of 71
High Courts05 Apr 2013Allowed
Anirudh Kumar @ Anirudha Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 155, 41, 466, 467, 71
High Courts05 Apr 2013Dismissed
Ajit Kumar Choudhary and Others Vs Coal India Limited and Others
Jharkhand High Court · (2013) 4 AJR 338 : (2013) 2 JLJR 617
High Courts05 Apr 2013Allowed
Virendra Pratap Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0047
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 155, 41, 466, 467, 71Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts05 Apr 2013Disposed Off
Rashmi Mehta Vs Sri Kishori Mohan Deka and Another
Jharkhand High Court · (2013) 04 JH CK 0022
High Courts05 Apr 2013Allowed
Md. Kaiyum Ansari Vs Union of India, Inspector General, CISF, Ministry of Home Affairs, ES H.Qrs., Deputy Inspector General, CISF, Ministry of Home Affairs, Bharat Coking Coal Ltd. (BCCL) CISF and Commandant, CISF, Ministry of Home Affairs, CISF Unit, CCWO
Jharkhand High Court · (2013) 3 AJR 598 : (2013) 3 JLJR 123
Constitution of India, 1950 — Article 14, 226
High Courts05 Apr 2013
Riyaz Khan Faridi Vs State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 125
High Courts04 Apr 2013Dismissed
Chandu Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 202, 227Penal Code, 1860 (IPC) — Section 323, 384, 385, 387, 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4, 5
High Courts04 Apr 2013Dismissed
Manoj Kumar Srivastava and another Vs The State of Jharkhand and others
Jharkhand High Court · (2013) 4 JLJR 495
High Courts04 Apr 2013Dismissed
Amar Nath Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 26
Penal Code, 1860 (IPC) — Section 120B, 420, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts04 Apr 2013Dismissed
Reman Devi Vs Ranchi Kshetriya Gramin Bank and Others
Jharkhand High Court · (2013) 04 JH CK 0086
High Courts04 Apr 2013Dismissed
Pandra Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 358
Penal Code, 1860 (IPC) — Section 302, 323
High Courts04 Apr 2013Dismissed
Adit Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0026
High Courts03 Apr 2013
Pradeep Kumar Vs The Debt Recovery Tribunal and Others
Jharkhand High Court · (2013) 4 JLJR 517
High Courts03 Apr 2013Allowed
Rajan Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 225
Penal Code, 1860 (IPC) — Section 379, 406, 407
High Courts03 Apr 2013Dismissed
Chittarpur Matsayajeevi Sahyog Samiti and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0158
Bihar Co-operative Societies Act, 1935 — Section 26, 26(3)
High Courts03 Apr 2013Dismissed
Habil Purty Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 185 : (2013) 3 JLJR 430
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Apr 2013Dismissed
M/s. Shree Balaji Enterprises Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 641
High Courts03 Apr 2013Allowed
Sambhu Nath Jha, Buddhi Nath Jha and Chanchal Mani Narone Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0088
High Courts03 Apr 2013Allowed
Prem Kumar Tiwary Vs State of Jharkhand and another
Jharkhand High Court · (2013) 04 JH CK 0087
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420