High Courts01 Apr 2013Disposed Off
Roshina Malto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 65
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 49 of 71
High Courts01 Apr 2013Dismissed
Md. Jilani Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 821
High Courts01 Apr 2013
Govind Yadav Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 27
High Courts22 Mar 2013Dismissed
Samir Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 101
High Courts22 Mar 2013
Prabath Mishra Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 649
Income Tax Act, 1922 — Section 66(1)Penal Code, 1860 (IPC) — Section 333, 353
High Courts22 Mar 2013
Rameshwar Prasad Choudhary Vs The State of Jharkhand, The Director, Animal Husbandry Department, The Regional Director, Animal Husbandry Department and The Accountant General
Jharkhand High Court · (2013) 03 JH CK 0052
High Courts22 Mar 2013
Damodar Prasad Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 405
High Courts22 Mar 2013
Jharkhand State Electricity Board Vs Corporation Bank, ICICI Bank Limited and IVRCL Limited
Jharkhand High Court · (2013) 3 AJR 176
High Courts22 Mar 2013Dismissed
Justin Tirkey Vs The Union of India, The Deputy Inspector General, Central Reserve Police Force, The Additional Deputy Inspector General, Central Reserve Police Force and The Commandant, 133 Bn. Central, Central Reserve Police Force
Jharkhand High Court · (2013) 3 AJR 370
Constitution of India, 1950 — Article 226, 311(2)
High Courts22 Mar 2013Dismissed
Bikas Kumar Singh Vs The Union of India and Others
Jharkhand High Court · (2013) 3 JLJR 30
Penal Code, 1860 (IPC) — Section 384, 419, 420, 511
High Courts21 Mar 2013Dismissed
Chandan Agarwal Vs Rajeev Ranjan Asthana and Another
Jharkhand High Court · (2013) 3 JLJR 193
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(2), 378(4)Penal Code, 1860 (IPC) — Section 420
High Courts21 Mar 2013Dismissed
Nirmal Kumar Agarwal Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 JLJR 42
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(2), 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Mar 2013Dismissed
Ganga Sharan Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 JLJR 272
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 417, 420
High Courts21 Mar 2013Allowed
Birendra Prasad and Another Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2013) 2 JLJR 280
Constitution of India, 1950 — Article 226
High Courts21 Mar 2013Dismissed
Ram Shankar Ram Vs State of Jharkhand, Dy. Inspector General, Commandant and Assistant Inspector
Jharkhand High Court · (2013) 03 JH CK 0111
Constitution of India, 1950 — Article 226
High Courts21 Mar 2013Allowed
Rajesh Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 471
Criminal Procedure Code, 1973 (CrPC) — Section 155, 41, 71, 73, 73(1)Penal Code, 1860 (IPC) — Section 466, 467
High Courts21 Mar 2013
Damodar Valley Corporation Vs Commr. of C. Ex. and Service Tax
Jharkhand High Court · (2013) 198 ECR 183 : (2013) 30 STR 587 : (2013) 65 VST 75
High Courts21 Mar 2013Dismissed
Rama Shankar Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 530
Constitution of India, 1950 — Article 226
High Courts21 Mar 2013
M/s. Tata Steel Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 52
Jharkhand Value Added Tax Act, 2005 — Section 40, 40(1), 40(2)
High Courts21 Mar 2013
Modi Rubber Limited and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 667