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Jharkhand High Court judgments, 2013

1,412 judgments · page 51 of 71

High Courts15 Mar 2013Dismissed

Sadan Lal Vs State of Jharkhand

Jharkhand High Court · (2013) 03 JH CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7