High Courts08 Mar 2013Allowed
Ashok Kumar Chaurasia Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 703
Income Tax Act, 1922 — Section 34, 66(5)Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 53 of 71
High Courts08 Mar 2013Dismissed
Choudhary Construction Vs Allahabad Bank and Others
Jharkhand High Court · AIR 2013 Jhar 73 : (2013) 2 AJR 569 : (2013) 4 JLJR 42
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17
High Courts08 Mar 2013
M/s. TRF Limited, Sudhir Deoras and Nandan Kumar Sarkar Vs The Commissioner, Central Excise and Service Tax and Others
Jharkhand High Court · (2013) 3 AJR 118 : (2013) 293 ELT 172 : (2013) 22 GSTR 566
Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 77
High Courts08 Mar 2013
Braj Kishore Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 114 : (2013) 2 JLJR 397
High Courts08 Mar 2013Dismissed
Jiura Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 216
High Courts07 Mar 2013Allowed
Divisional Manager, The New India Assurance Company Ltd. Vs Presiding Officer, Labour Court-cum-Workmen Compensation Commissioner and Others
Jharkhand High Court · (2013) 2 AJR 437 : (2013) 139 FLR 349 : (2013) 137 FLR 870 : (2013) 2 JLJR 544 : (2013) 2 LLJ 685
High Courts07 Mar 2013Dismissed
Subodh Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 463
High Courts07 Mar 2013
Niranjan Rawani Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 688
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Income Tax Act, 1922 — Section 66(1)Penal Code, 1860 (IPC) — Section 406
High Courts07 Mar 2013Allowed
Jyotiresver Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 689
Criminal Procedure Code, 1973 (CrPC) — Section 317, 317(2), 82, 83Income Tax Act, 1922 — Section 11, 33, 33(5), 34, 66(1)
High Courts07 Mar 2013Allowed
Rajiv Ranjan Singh alias Lallan Kumar Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 697
High Courts07 Mar 2013Dismissed
Bachha Singh and Another Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 704
Criminal Procedure Code, 1973 (CrPC) — Section 216, 216(4), 217, 217Income Tax Act, 1922 — Section 10(1), 10(2)(XV), 66(1)
High Courts07 Mar 2013Dismissed
Suraj Kumar Sahu Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 706
High Courts07 Mar 2013Allowed
Ekramul Ghani Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 680 : (2013) 3 JLJR 41
Income Tax Act, 1922 — Section 10, 13, 23(3), 23(4)Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts07 Mar 2013
Gariba Mehta and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 166
High Courts07 Mar 2013Dismissed
Dalip Chand Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 242 : (2013) 2 JLJR 540 : (2013) LabIC 1746
High Courts07 Mar 2013
Mithilesh Kumar Ray Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 419
Penal Code, 1860 (IPC) — Section 34, 379, 385, 386, 419
High Courts07 Mar 2013
XLRI School of Business and Human Resources Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 358 : (2013) 2 JLJR 197
Bihar Land Reforms Act, 1950 — Section 4, 4(a), 5, 6, 7AConstitution of India, 1950 — Article 12, 14Transfer of Property Act, 1882 — Section 108
High Courts07 Mar 2013Dismissed
Rajeshwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 415