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Jharkhand High Court judgments, 2013

1,412 judgments · page 55 of 71

High Courts01 Mar 2013

Sayadi Vs State of Jharkhand

Jharkhand High Court · (2013) 2 AJR 612

Arms Act, 1959 — Section 27Criminal Law (amendment) Act, 2013 — Section 17Income Tax Act, 1922 — Section 14(2)(c), 24(1), 66(1)
High Courts01 Mar 2013Allowed

Narayan Murti Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 JLJR 20

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 409, 423, 424Prevention of Corruption Act, 1988 — Section 10(1), 10(3), 10(4), 13(1)(d), 13(2)