High Courts28 Feb 2013Disposed Off
Jivan Oraon and Others Vs State of Bihar and Others
Jharkhand High Court · (2013) 3 AJR 197
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 56 of 71
High Courts28 Feb 2013
Jai Ram Mahto Vs The State of Jharkhand, The Secretary-cum-Revisional Authority, Department of Forest and Environment, The District Magistrate/Deputy Commissioner-cum-Appellate Authority and The Divisional Forest Officer
Jharkhand High Court · (2013) 3 EFLT 472 : (2013) 2 JLJR 533
High Courts28 Feb 2013Dismissed
Hari Om Sharma Vs The Union of India and Others
Jharkhand High Court · (2013) 2 AJR 684 : (2013) 2 JLJR 25
Constitution of India, 1950 — Article 226
High Courts28 Feb 2013
Sumermall Jain Vs Smt. Radha Rani Dutta and Smt. Tanusree Dutta
Jharkhand High Court · (2013) 2 JLJR 367
High Courts28 Feb 2013Allowed
Veer Krishna Sahay and Another Vs The State of Bihar and Others
Jharkhand High Court · (2013) 2 AJR 736
High Courts27 Feb 2013
Nirbhay Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 51
High Courts27 Feb 2013Allowed
Hindustan Copper Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 479
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
High Courts27 Feb 2013Allowed
Jitendra Prasad Shukla and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 606
Penal Code, 1860 (IPC) — Section 120(B), 406, 409, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts27 Feb 2013
Umesh Kumar and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 742 : (2013) 2 JLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34, 394, 412
High Courts27 Feb 2013
Panchanand Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 124
Constitution of India, 1950 — Article 14, 301, 41
High Courts27 Feb 2013Allowed
Kanti Mahanty Rohini Vs State of Jharkhand
Jharkhand High Court · (2013) 02 JH CK 0089
High Courts27 Feb 2013Dismissed
Kundan Kumar Singh and Others Vs Jharkhand State Mineral Development Corporation and Others
Jharkhand High Court · (2013) 2 JLJR 379
High Courts27 Feb 2013
Vijay Shankar Thakur Vs State of Jharkhand, Director, Water Resources and Irrigation Department, Special Land Acquisition Officer and State of Bihar
Jharkhand High Court · (2013) 2 AJR 666
High Courts26 Feb 2013Allowed
Manju Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 62 : (2013) 3 JLJR 13
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts26 Feb 2013
Lal Babu Khan and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 126
Constitution of India, 1950 — Article 14, 16Jharkhand Agricultural Produce Markets Act, 2000 — Section 20(4)
High Courts26 Feb 2013Allowed
Bageshwar Singh Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2013) 2 AJR 547
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Feb 2013Disposed Off
Kailash Rajak Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 02 JH CK 0042
High Courts26 Feb 2013Disposed Off
Brajesh Kumar and Others Vs The Union of India and Others
Jharkhand High Court · AIR 2013 Jhar 92 : (2013) 3 AJR 323 : (2013) 3 JLJR 249
Constitution of India, 1950 — Article 226Railways (Amendment) Act, 2008 — Section 2(37A)Railways Act, 1989 — Section 2(37A), 20(D), 20A, 20A(1), 20D(3)
High Courts25 Feb 2013Disposed Off
Suresh Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 116
High Courts25 Feb 2013
Yogesh Khandelwal, Smt. Shakuntala Devi @ Shakuntala, Vishnu Khandelwal and Chandra Prakash Khandelwal @ Chandu Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 681
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 9