High Courts20 Feb 2013
Smt. Rekha Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 209
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 58 of 71
High Courts20 Feb 2013
Savitri Singh Vs Union of India and Others
Jharkhand High Court · (2013) 4 JLJR 57
High Courts19 Feb 2013Dismissed
Sunil Sharma and Amal Sharma @ Amal Kumar Sharma Vs The State of Jharkhand
Jharkhand High Court · (2013) 02 JH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts19 Feb 2013Dismissed
Binod Kumar Sinha @ Binod Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 420 : (2013) CriLJ 2230 : (2013) 2 JLJR 488
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 169, 173, 439Penal Code, 1860 (IPC) — Section 109, 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(e), 13(2)
High Courts18 Feb 2013Dismissed
Surat Prasad Mehta Vs Bharat Coking Coal Limited and Another
Jharkhand High Court · (2013) 3 AJR 140 : (2013) LabIC 2664 : (2013) 4 LLN 266 : (2013) LLR 986
Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts18 Feb 2013Allowed
Smt. Geeta Das, Kumud Kumari and Sushma Devi Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 212 : (2013) 3 JLJR 140
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 415, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts18 Feb 2013
Dhanpat Pandey Vs The State of Jharkhand, The Principal Secretary, Department of Finance, The Deputy Commissioner and The Treasury Officer
Jharkhand High Court · (2013) 2 AJR 492 : (2013) 2 JLJR 285
High Courts18 Feb 2013
Sandhya Das and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 02 JH CK 0086
High Courts18 Feb 2013
Bachoo Singh Vs The State of Jharkhand, Principal Secretary, Department of Finance, The Deputy Commissioner and The Treasury Officer
Jharkhand High Court · (2013) 3 AJR 340 : (2013) 2 JLJR 65
High Courts18 Feb 2013
Bal Krishna Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 470 : (2013) 2 JLJR 129
High Courts18 Feb 2013
Binod Kumar Bhukania @ Binod Kumar Shoknia and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 EFLT 271
High Courts16 Feb 2013Allowed
Dipak Ranjan, A.S. Shankaran and P.V.R.K. Rao Vs The State of Jharkhand and Mahendra Ruparal
Jharkhand High Court · (2013) 2 JLJR 499
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420
High Courts16 Feb 2013
Sita Ram Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 409
High Courts14 Feb 2013
Kinu Manjhi Vs Central Coalfileds Ltd.
Jharkhand High Court · (2013) 2 AJR 575 : (2013) 2 JLJR 157
Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Feb 2013Dismissed
Jitendra Nath Verma Vs Damodar Valley Corporation and Others
Jharkhand High Court · (2013) 2 AJR 743 : (2013) 2 JLJR 122
High Courts14 Feb 2013Dismissed
Radhey Shyam Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 462 : (2013) 4 JLJR 29
High Courts14 Feb 2013
Ajay Kumar Srivastava Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 713
High Courts14 Feb 2013
Ranchi Cold Storage Ltd. Vs Bihar State Electricity Board and Others
Jharkhand High Court · (2013) 02 JH CK 0028
High Courts13 Feb 2013
Shasti Mondal Vs M/s. Eastern Coalfield Ltd. and Others
Jharkhand High Court · (2013) 4 JLJR 203
High Courts13 Feb 2013
Manju Devi Vs M/s Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 2 JLJR 387