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Jharkhand High Court judgments, 2013

1,412 judgments · page 60 of 71

High Courts04 Feb 2013Dismissed

Dinesh Das Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 JLJR 53

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 389Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323