COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 57 of 71

High Courts25 Feb 2013Dismissed

Anup Electronics Vs Bank of India and Others

Jharkhand High Court · (2013) 3 AJR 499 : (2013) 4 BC 638 : (2013) 2 JLJR 19

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 17, 17(3), 18
High Courts22 Feb 2013Allowed

Naresh Kumar Vs The State of Jharkhand

Jharkhand High Court · (2013) 3 AJR 361 : (2013) 2 JLJR 320

Penal Code, 1860 (IPC) — Section 109, 120B, 201, 415, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(d), 13(2)