High Courts16 Aug 2013
Kadan Manjhi and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 735 : (2014) 1 JLJR 153
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 20 of 71
High Courts15 Aug 2013Allowed
Man Mohan Lal Sharma @ Mohan Lal Sharma Vs State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0001
High Courts14 Aug 2013
Basant Kumar Jha and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 556
High Courts13 Aug 2013
Babita Tandi Vs Life Insurance Corporation of India and Others
Jharkhand High Court · (2013) 08 JH CK 0009
High Courts12 Aug 2013Disposed Off
Jeevna Nand Pani Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 527
High Courts10 Aug 2013
Sanjay Prasad and Another Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 08 JH CK 0070
High Courts08 Aug 2013
Manoj Das @ Manoj Kumar Srivastava Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 557
High Courts08 Aug 2013Allowed
Mr. M. Fasiuddin Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 544
High Courts08 Aug 2013
Kalive Pratap Kumar Alias K.P. Kumar Vs The State Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 287
High Courts08 Aug 2013Dismissed
Umesh Prasad Gupta Vs The State of Jharkhand and Birbal Singh Munda
Jharkhand High Court · (2014) 1 JLJR 187
Criminal Procedure Code, 1973 (CrPC) — Section 204, 438Penal Code, 1860 (IPC) — Section 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x), 3(1)(xi)
High Courts08 Aug 2013
Angad Kumar Singh @ Angad Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 96
High Courts08 Aug 2013Dismissed
Rajesh Prasad Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 275
High Courts07 Aug 2013Disposed Off
Indrajeet Mahto and Others Vs Union of India and Others
Jharkhand High Court · (2013) 08 JH CK 0065
High Courts07 Aug 2013Allowed
Indo Sao Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 08 JH CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 302
High Courts07 Aug 2013Disposed Off
Dr. (Prof) Ashok Kumar Jha Vs The State of Jharkhand and others
Jharkhand High Court · (2013) 08 JH CK 0043
High Courts07 Aug 2013Allowed
Deo Mani Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0042
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 120B, 201, 353, 379, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts07 Aug 2013Allowed
M/s. Bharat Coking Coal Limited Vs Their workmen represented by Sri B.K. Ghose and Another
Jharkhand High Court · (2013) 3 JLJR 622 : (2013) 4 LLJ 352 : (2013) 4 LLN 648
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 12, 7Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts07 Aug 2013Disposed Off
BMC Ferrocast (P) Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 08 JH CK 0037
Constitution of India, 1950 — Article 12, 226
High Courts07 Aug 2013Disposed Off
Geeta Devi Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 08 JH CK 0035
High Courts07 Aug 2013Allowed
Mahadeo Prasad Baranwal Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 138
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420