High Courts31 Jul 2013
Hikim Chandra Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 291
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 22 of 71
High Courts31 Jul 2013Dismissed
Smt. Saraswati Mehra @ Saaswati Mahar Vs Hindustan Copper Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 557
Industrial Disputes Act, 1947 — Section 2(s)
High Courts31 Jul 2013Disposed Off
Meghnath Mahto Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 3 JLJR 562
High Courts31 Jul 2013
Sanjay Chamria Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 AJR 96 : (2013) 4 JLJR 497
High Courts31 Jul 2013
Sudip Kumar Mukhopadhyay and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 613
Criminal Procedure Code, 1973 (CrPC) — Section 4Mines Act, 1952 — Section 22, 22A, 72C, 75Penal Code, 1860 (IPC) — Section 304, 34
High Courts31 Jul 2013Dismissed
Jimedar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 560
High Courts31 Jul 2013Dismissed
M/s. Crystal Residency, Kadru Division Road Vs The Airports Authority of India and Others
Jharkhand High Court · (2013) 07 JH CK 0044
High Courts30 Jul 2013Disposed Off
Advocate Association Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 290
High Courts30 Jul 2013Allowed
Shabana Parveen @ Sabana Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 303
High Courts30 Jul 2013Dismissed
Awadh Kumar Singh Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 720
High Courts30 Jul 2013Allowed
Rekha Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 296 : (2013) 4 JLJR 537
High Courts30 Jul 2013Disposed Off
Navjeewan Grih Nirman Samitee Limited Vs Singhbhum District Central Cooperative Bank Limited and Others
Jharkhand High Court · (2013) 07 JH CK 0086
High Courts30 Jul 2013
Rakesh Sachdeva and Others Vs The State of Jharkhand and Neelam Sachdeva
Jharkhand High Court · (2014) 1 AJR 208 : (2014) 1 Crimes 507 : (2014) 1 JLJR 17
High Courts30 Jul 2013Disposed Off
Ganesh Tiwari Vs Rama Kant Tiwari and Others
Jharkhand High Court · (2014) 1 JLJR 195
High Courts29 Jul 2013Allowed
Ratan Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 84 : (2013) 3 JLJR 703
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 409, 467, 471
High Courts29 Jul 2013Dismissed
Suraj Kumar and Another Vs Punjab National Bank and Another
Jharkhand High Court · (2013) 07 JH CK 0181
Suits Valuation Act, 1887 — Section 8
High Courts26 Jul 2013
Reddy Veeranna-II Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 139 FLR 786
High Courts26 Jul 2013Disposed Off
N.K. Srivastava Vs Chairman, Coal India Ltd., Chairman-cum-Managing Director, BCCL and Chairman-cum-Managing Director, Western Coal Fields Ltd.
Jharkhand High Court · (2013) 07 JH CK 0207
High Courts26 Jul 2013
Narendra Prasad Sinha Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 185
High Courts26 Jul 2013Dismissed
St. Xavier's School Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 139 FLR 53 : (2013) 3 JLJR 553
Payment of Gratuity Act, 1972 — Section 2(s), 4(2), 7