High Courts07 Aug 2013
Narayan Addi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 94
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 21 of 71
High Courts07 Aug 2013Disposed Off
Shailesh Kishore Sinha and Bipin Bihari Sinha Vs State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 249
High Courts06 Aug 2013Disposed Off
Ramesh Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 597
High Courts06 Aug 2013Disposed Off
Rakesh Kumar Goswami and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0036
High Courts06 Aug 2013Disposed Off
Murlidhar Datta and Others Vs MECON Limited and Others
Jharkhand High Court · (2013) 08 JH CK 0034
High Courts06 Aug 2013Allowed
Kumar Arjun @ Arjun Singh Vs State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0008
Penal Code, 1860 (IPC) — Section 120(B), 379, 411, 420, 467
High Courts05 Aug 2013Dismissed
Seema Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0061
High Courts05 Aug 2013Disposed Off
Raju Turi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 4 JLJR 679
High Courts05 Aug 2013Dismissed
Krishna Modi, Mahesh Modi and Umesh Modi Vs The State of Jharkhand
Jharkhand High Court · (2013) 08 JH CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 147, 323, 325, 34, 341
High Courts05 Aug 2013Disposed Off
Gupin Marandi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 296
High Courts05 Aug 2013Dismissed
Arun Kumar Yadav @ Arun Yadav Vs The State of Jharkhand and Kapildeo Yadav The State of Jharkhand Vs Kapildeo Yadav
Jharkhand High Court · (2014) 1 AJR 457
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 307, 324
High Courts05 Aug 2013
Babulal Marandi and Bodra Hansda Alias Boda Hansda Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 285
High Courts05 Aug 2013Allowed
Purushottam Ram Tibrewal and Dilip Kumar Tibrewal Vs The State of Bihar and Ramu Ravi Das
Jharkhand High Court · (2013) 4 JLJR 534
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 427, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(I)(IV)(X)
High Courts05 Aug 2013Disposed Off
Md. Salahuddin Ansari Vs Md. Jalaluddin Ansari
Jharkhand High Court · (2013) 08 JH CK 0015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Constitution of India, 1950 — Article 227
High Courts05 Aug 2013Disposed Off
Kalimuddin Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0014
High Courts05 Aug 2013Disposed Off
Mokhtar Singh Vs Heavy Engineering Corporation Ltd.
Jharkhand High Court · (2013) 4 JLJR 680
High Courts01 Aug 2013
Court on its own Motion Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 305
High Courts01 Aug 2013Dismissed
Manik Ratan Banerjee Vs State Bank of India and Others
Jharkhand High Court · (2014) 1 AJR 613
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4(6)(b)Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 465, 468
High Courts01 Aug 2013Disposed Off
Rajendra Kumar Samad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0026
High Courts01 Aug 2013Disposed Off
Ahsanul Haque and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0013
Constitution of India, 1950 — Article 309