High Courts17 Aug 2013
Sanjay Prasad Gupta alias Sanjay Prasad Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 299
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 19 of 71
High Courts17 Aug 2013
Manoj Kumar Rawani Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 298
High Courts17 Aug 2013
Raju Kumar Mehta Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 295
High Courts17 Aug 2013Disposed Off
Mahesh Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 08 JH CK 0067
High Courts17 Aug 2013Allowed
Ramagaya Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 410
High Courts17 Aug 2013Dismissed
Sudhir Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 312
High Courts17 Aug 2013Dismissed
Rita Devi Vs The Indian Oil Corporation and Others
Jharkhand High Court · AIR 2014 Jhar 3 : (2014) 1 AJR 3 : (2013) 3 JLJR 708
High Courts17 Aug 2013
Bharat Petroleum Corporation Ltd., Sri A.C. Sen and Sri Swapan Kumar Mondal Vs The State of Jharkhand, The State of Bihar and Sri Santosh Kumar Prasad
Jharkhand High Court · (2013) 4 AJR 462
High Courts17 Aug 2013
Dr. Smt. Mukta Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 126
High Courts17 Aug 2013
Arjun Prasad Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 93
High Courts17 Aug 2013
Bhikho Yadav and Others Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 17
High Courts16 Aug 2013
Sankadeep Sahu and Others Vs Ranchi University and Others
Jharkhand High Court · (2013) 4 AJR 679
High Courts16 Aug 2013Disposed Off
Shishir Bodra Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 424
High Courts16 Aug 2013Disposed Off
Surja Kujur Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 300
High Courts16 Aug 2013
Anjan Kr. Khan Vs Union of India and Others
Jharkhand High Court · (2013) 08 JH CK 0033
High Courts16 Aug 2013
Sunand Prasad Sao Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 677
High Courts16 Aug 2013
Gautam Kumar and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 152