High Courts04 Sept 2013Dismissed
All Jharkhand Madrasa Students Union Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 299
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 17 of 71
High Courts04 Sept 2013
Shio Narayan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 721 : (2013) 4 JLJR 278
High Courts03 Sept 2013
M/s. Damodar Valley Corporation Vs Commissioner of Central Excise and Service Tax, Central Excise and Service Tax Department and Others
Jharkhand High Court · (2014) 302 ELT 30 : (2013) 4 JLJR 276 : (2014) 34 STR 169
High Courts03 Sept 2013
Vivek Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 697
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 30
High Courts03 Sept 2013Dismissed
Shambhu Nath Mehta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 264
High Courts03 Sept 2013Allowed
Lalit Kumar Lata Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 JLJR 295
High Courts02 Sept 2013
U.S. Parekh @ U.S. Prakash and Others Vs State of Jharkhand and M/s. Samridhi Sponge Limited
Jharkhand High Court · (2014) 1 AJR 281
High Courts02 Sept 2013
Deo Darshan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 198
High Courts02 Sept 2013Disposed Off
Rashida Bibi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 270
High Courts02 Sept 2013Dismissed
Shankar Hembram Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 224 : (2013) 4 JLJR 206
High Courts02 Sept 2013Allowed
Dhananjay Kumar Shukla Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 708 : (2013) 4 JLJR 327
High Courts02 Sept 2013
Mithilesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 201
High Courts02 Sept 2013Disposed Off
Kamal Ahmad Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0024
High Courts02 Sept 2013
Sahadeo Choudhary Vs Jharkhand Gramin Bank and Another
Jharkhand High Court · (2014) 1 JLJR 128
High Courts31 Aug 2013
Sunimoy Bhattacharjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 217 : (2013) 4 JLJR 214
High Courts31 Aug 2013Disposed Off
Lakshman Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 209
High Courts31 Aug 2013Dismissed
Satyendra Narayan Kunwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 259
High Courts31 Aug 2013
Deba Prasad Chakraborty and Others Vs The State of Jharkhand and Others Zila Parishad, Dhanbad and Another Vs Deba Prasad Chakraborty and Others
Jharkhand High Court · (2013) 4 AJR 401
High Courts30 Aug 2013Dismissed
Tarak Nath Choudhury Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 278 : (2013) 4 JLJR 242
High Courts30 Aug 2013
Lawlesh Sharma Vs The Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 4 JLJR 218