High Courts11 Sept 2013Disposed Off
Om Prakash Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0023
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 16 of 71
High Courts10 Sept 2013Disposed Off
Hublal Mahato Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0067
High Courts10 Sept 2013Disposed Off
Pandu Tuti and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 607 : (2013) 4 JLJR 312
High Courts10 Sept 2013Dismissed
Safina Shabnam Jahan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0022
High Courts09 Sept 2013Dismissed
The Jharkhand Industrial Infrastructure Development Corporation and Others Vs Animesh Tetarway and Another
Jharkhand High Court · (2013) 4 JLJR 297
High Courts09 Sept 2013
Sanjoy Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 90 : (2013) 4 JLJR 237
High Courts09 Sept 2013Dismissed
The Jharkhand Industrial Infrastructure Development Corporation and Others Vs Animesh Tetarway and The Director Industries, Department of Industries and Others
Jharkhand High Court · (2013) 09 JH CK 0031
High Courts06 Sept 2013Dismissed
Pankaj Kumar Dangi Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 2 JLJR 125
High Courts06 Sept 2013Dismissed
Om Prakash Mishra Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 777 : (2013) 4 JLJR 265
High Courts06 Sept 2013Disposed Off
Juveda Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 459 : (2013) 4 JLJR 273
High Courts06 Sept 2013Allowed
Pradeep Kumar Nishad Vs The Union of India and Others
Jharkhand High Court · (2014) 1 AJR 512 : (2013) 4 JLJR 281
High Courts06 Sept 2013Dismissed
Mahabir Oraon Vs The Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 115
High Courts06 Sept 2013
Ramesh Chandra Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 549
High Courts06 Sept 2013Allowed
Bishnu Kumar Mahto @ Bishnu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 55
High Courts05 Sept 2013Disposed Off
Sobran Gope Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 111
High Courts05 Sept 2013Dismissed
Smt. Ratna Rita Topno Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 140 FLR 111 : (2013) 4 JLJR 553
High Courts05 Sept 2013Disposed Off
Chandrawati Devi and Others Vs Anand Prakash Honda and Others
Jharkhand High Court · (2013) 4 JLJR 516
High Courts05 Sept 2013Dismissed
State of Bihar Vs Smt. Brinda Devi
Jharkhand High Court · (2013) 4 AJR 500
High Courts05 Sept 2013Disposed Off
Nageshwar Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 130
High Courts05 Sept 2013Dismissed
Pawan Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 466 : (2013) 4 JLJR 274