High Courts21 Sept 2013Disposed Off
Sanjeev Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 413
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 14 of 71
High Courts21 Sept 2013Dismissed
Chandra Shekhar Chaubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 31
High Courts20 Sept 2013Disposed Off
Manoj Kumar Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 455
High Courts20 Sept 2013Dismissed
Sri Salasar Mineral Processing Works Vs Jharkhand State Mineral Development Corporation Ltd. and Others
Jharkhand High Court · (2013) 09 JH CK 0087
High Courts20 Sept 2013Dismissed
The New India Assurance Company Ltd. Vs Motilal Prasad and Others
Jharkhand High Court · (2013) 4 JLJR 437
High Courts20 Sept 2013Dismissed
Arvind Kumar Verma Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 456
High Courts19 Sept 2013Dismissed
Kunal Tyagi Vs State of Jharkhand, Deputy Commissioner, District Panchayat Raj Officer and District Supply Officer
Jharkhand High Court · (2013) 09 JH CK 0068
High Courts19 Sept 2013Dismissed
Amardeep Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 446
High Courts19 Sept 2013Dismissed
Lochan Mahto and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 444
High Courts19 Sept 2013Allowed
Sanjay Kumar Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 545 : (2013) 4 JLJR 448
High Courts19 Sept 2013
Meghna Ruby Kachhap Vs State of Jharkhand, The Deputy Commissioner and The Chief Information Commissioner, Government of Jharkhand
Jharkhand High Court · (2014) 1 AJR 292 : (2013) 4 JLJR 487
High Courts19 Sept 2013Disposed Off
Dharam Shah Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 452
High Courts19 Sept 2013
Bhawan Singh Vs Heavy Engineering Corporation Limited and Others
Jharkhand High Court · (2014) 1 AJR 793 : (2013) 4 JLJR 700
High Courts18 Sept 2013Allowed
Abhimanyu Prasad @ Abhimanyu Prasad Seth Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 09 JH CK 0072
Penal Code, 1860 (IPC) — Section 415, 420
High Courts18 Sept 2013Allowed
Rubi Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 576 : (2013) 4 JLJR 422
High Courts18 Sept 2013Allowed
Rabindra Prasad Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 459
High Courts17 Sept 2013
Subhash Chandra Jha Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 452
High Courts17 Sept 2013Disposed Off
Chhaya Devi Vs Central Coalfields Limited and Others
Jharkhand High Court · (2014) 2 JLJR 122
High Courts17 Sept 2013Dismissed
Mahadev Gope, Jagdish Gope, Kalipado Gope and Mahendra Gope @ Manindra Gope Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 AJR 722 : (2013) 4 JLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 313
High Courts17 Sept 2013Disposed Off
Sanjay Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 409