High Courts26 Sept 2013
Nitesh Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 198
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 13 of 71
High Courts26 Sept 2013
Pinki Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 321
High Courts26 Sept 2013Disposed Off
Suman Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 26
High Courts26 Sept 2013
Geda Pahan Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 31 : (2013) 139 FLR 788
High Courts25 Sept 2013Dismissed
Shesh Nath Choubey Vs Jharkhand State Electricity Board
Jharkhand High Court · (2014) 2 AJR 263 : (2014) 1 JLJR 42
High Courts25 Sept 2013Allowed
Sudarshan Choubey Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 616 : (2013) 4 JLJR 484
High Courts25 Sept 2013Disposed Off
Tapeshwar Mahto and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0078
High Courts25 Sept 2013Dismissed
Dinesh Kumar Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 185
High Courts25 Sept 2013Disposed Off
Employers in relation to the management of Bhagaband Colliery of M/s. Bharat Coking Coal Ltd. Vs Presiding Officer, Central Government and Another
Jharkhand High Court · (2013) 4 AJR 694 : (2013) 139 FLR 1047
High Courts25 Sept 2013Disposed Off
Chinta Mani Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2013) 09 JH CK 0048
High Courts25 Sept 2013Disposed Off
Khiru Turi and Shivendra Kumar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0047
High Courts25 Sept 2013
Anjani Kumar Choubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0029
High Courts25 Sept 2013
Smt. Sunita Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 108
High Courts24 Sept 2013
Project Officer, Basdeopur Colliery Vs Dhaneswari Devi
Jharkhand High Court · (2014) ACJ 1325 : (2014) 1 AnWR 475 : (2014) 140 FLR 948
High Courts24 Sept 2013Disposed Off
Bhikhari Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 123
High Courts23 Sept 2013Allowed
Yogendra Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 4 EFLT 96
High Courts23 Sept 2013Disposed Off
National Institute of Technology Teachers' Association Vs Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 6
High Courts21 Sept 2013
Manmohan Lal Sharma Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 191 : (2014) 1 JLJR 105
High Courts21 Sept 2013Allowed
Kunti Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 450
High Courts21 Sept 2013Dismissed
Ram Pravesh Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 93 : (2014) 2 DMC 90 : (2013) 4 JLJR 439