High Courts17 Oct 2013Allowed
Ravijeet Singh @ Ravijit Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 JLJR 35
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 12 of 71
High Courts17 Oct 2013
Bhagwan Birsa Sewa Sansthan Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 89
High Courts04 Oct 2013Allowed
Nagendra Kumar Singh @ Nagendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 124
High Courts04 Oct 2013Allowed
Chandramouli Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 176
High Courts03 Oct 2013
Subhash Kumar Mahato @Subhash Mahato Vs The State of Jharkhand
Jharkhand High Court · (2013) 10 JH CK 0047
High Courts01 Oct 2013Dismissed
Smt. Nirmala Besra Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 JLJR 117
High Courts01 Oct 2013Dismissed
Rajeshwar Prasad Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 26
High Courts01 Oct 2013
ACC Limited Vs The State of Jharkhand, The Director of Industries, Deptt. of Industries, The Secretary, Deptt. of Industries and The Secretary, Commercial Taxes, Department of Revenues
Jharkhand High Court · (2014) 1 AJR 503
High Courts01 Oct 2013Allowed
Radhey Shyam Sahu Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0041
High Courts01 Oct 2013Allowed
Smt. Sunita Devi and Others Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2014) 1 JLJR 446
High Courts30 Sept 2013Dismissed
Gautam Bharti Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0045
High Courts27 Sept 2013
Durga Pathak and Other Vs State of Jharkhand and Other
Jharkhand High Court · (2014) 1 AJR 465
High Courts27 Sept 2013
Amin Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 583
High Courts27 Sept 2013
Ex. Constable Shri Awadh Kishore Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 503
High Courts27 Sept 2013Allowed
Anil Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 121
High Courts26 Sept 2013
Fuli Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 589
High Courts26 Sept 2013Disposed Off
Satyendra Kumar Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 141 FLR 1027 : (2013) 4 JLJR 498
High Courts26 Sept 2013Dismissed
Bijay Kumar Pradhan Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 33
High Courts26 Sept 2013Disposed Off
Nirmala Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 09 JH CK 0046
High Courts26 Sept 2013Allowed
Moulishri Priya and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 226